High Courts05 Sept 1988
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 297
Penal Code, 1860 (IPC) — Section 300, 380, 411, 454, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,881 of 2,241
High Courts05 Sept 1988Allowed
R.F.C. Officers Association Vs R.F.C. and Others
Rajasthan High Court · (1990) 60 FLR 286 : (1991) 1 LLJ 505
State Financial Corporations Act, 1951 — Section 39
High Courts01 Sept 1988
Fateh Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 99 : (1988) WLN 496
Penal Code, 1860 (IPC) — Section 302, 304, 34, 392, 398
High Courts01 Sept 1988Dismissed
Mohd. Yamin Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1989 Raj 30 : (1988) 2 RLW 68 : (1988) 2 WLN 238
Constitution of India, 1950 — Article 14, 226Nathdwara Temple Act, 1949 — Section 3Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(3)
High Courts01 Sept 1988
Sugan Chand Vinod Kumar Vs Commissioner of Income Tax and Another
Rajasthan High Court · (1989) 75 CTR 206 : (1989) 175 ITR 273 : (1989) 43 TAXMAN 241
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 131(1), 131(1A), 131(3)
High Courts01 Sept 1988Allowed
Suleman Vs Gordhan and Others
Rajasthan High Court · (1988) 2 WLN 633
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6)
High Courts31 Aug 1988
Jawahar Lal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 468
Prevention of Food Adulteration Act, 1954 — Section 16, 20AA, 7
High Courts31 Aug 1988
Dr. Prahlad Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1988 Raj 219 : (1988) 2 RLW 30 : (1988) 2 WLN 137
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 19(6)
High Courts31 Aug 1988Allowed
Sita Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 300
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts31 Aug 1988Partly Allowed
Delhi Cloth and General Mills Company Ltd. Vs Shriram Fertilizers Karmachari Union and Others
Rajasthan High Court · (1989) 58 FLR 408 : (1993) 3 LLJ 567 : (1988) 2 RLW 72 : (1988) 2 WLN 250
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 11A
High Courts30 Aug 1988Allowed
Satya Narayan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 505
Limitation Act, 1963 — Section 12
High Courts30 Aug 1988Dismissed
Desh Raj Vs Om Prakash and Another
Rajasthan High Court · (1988) 2 RLW 497 : (1988) WLN 507
Limitation Act, 1963 — Section 5
High Courts29 Aug 1988
Commissioner of Income Tax Vs Dr. Usha Sharma
Rajasthan High Court · (1988) 08 RAJ CK 0072
Income Tax Act, 1961 — Section 16, 16(i), 256(1), 91(1)
High Courts29 Aug 1988Dismissed
Prabhu Lal Vs Board of Revenue
Rajasthan High Court · (1988) 2 WLN 150
Transfer of Property Act, 1882 — Section 53A
High Courts29 Aug 1988
Commissioner of Income Tax Vs Dr. R.N. Jhanji
Rajasthan High Court · (1988) 73 CTR 152 : (1990) 185 ITR 586 : (1988) 2 RLW 463 : (1988) 2 WLN 143
Income Tax Act, 1961 — Section 80RRA, 91, 91(1)
High Courts29 Aug 1988
Commissioner of Income Tax Vs Shiv Das Sire Mal
Rajasthan High Court · (1988) 73 CTR 221 : (1989) 175 ITR 546 : (1988) 2 RLW 405 : (1988) 2 WLN 327
Income Tax Act, 1961 — Section 271(1), 275
High Courts29 Aug 1988
Kishana Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 354 : (1988) 2 WLN 163
Penal Code, 1860 (IPC) — Section 302, 304A, 332, 34, 353
High Courts29 Aug 1988
Commissioner of Income Tax Vs Dr. J.C. Sharma
Rajasthan High Court · (1990) 186 ITR 173
Income Tax Act, 1961 — Section 16, 80RRA, 91, 91(1)
High Courts29 Aug 1988
Kishan Ram Vs State of Rajasthan
Rajasthan High Court · (1989) 2 ACC 500 : (1989) ACJ 505
Penal Code, 1860 (IPC) — Section 302, 304A, 332, 34, 353
High Courts26 Aug 1988Allowed
Smt. Son Kanwar Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 273 : (1989) 2 WLN 688
Penal Code, 1860 (IPC) — Section 409