High Courts29 Aug 1990
Hamji Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 440
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,840 of 2,241
High Courts28 Aug 1990
Gordhan and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 414 : (1991) 1 WLN 400
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 379Probation of Offenders Act, 1958 — Section 3, 4
High Courts28 Aug 1990Dismissed
State of Rajasthan Vs Sant Kumar
Rajasthan High Court · (1990) 2 RLW 87 : (1990) 2 WLN 174
Penal Code, 1860 (IPC) — Section 304B, 306, 498
High Courts28 Aug 1990Allowed
Sujan Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 597
Penal Code, 1860 (IPC) — Section 376
High Courts27 Aug 1990Allowed
Om Prakash Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 599
Penal Code, 1860 (IPC) — Section 304, 304A, 397
High Courts27 Aug 1990
Kishan Singh Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 592 : (1990) 1 RLW 158 : (1990) WLN 308
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7, 7(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84, 85
High Courts27 Aug 1990
Pooran Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts27 Aug 1990Dismissed
Sultan and Another Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 255
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts27 Aug 1990Allowed
Narain and Another Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 178
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Aug 1990Allowed
Narain and Another Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 214
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Aug 1990
Commissioner of Wealth-tax Vs Smt. Suman Rathi and Others
Rajasthan High Court · (1991) 188 ITR 548
Wealth Tax Rules, 1957 — Rule 1D
High Courts23 Aug 1990Dismissed
Sardara Ram Dangi Vs District Judge and Another
Rajasthan High Court · (1990) 2 RLW 345 : (1990) WLN 462
HINDI SAHITYA SAMMELAN ACT, 1962 — Section 4, 6University Grants Commission Act, 1956 — Section 2, 3
High Courts23 Aug 1990Allowed
Shanker and Another Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 611
Criminal Procedure Code, 1973 (CrPC) — Section 105, 161, 299, 313Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
High Courts23 Aug 1990
Rajasthan State Road Trans. Corpn. Vs Pista Agrawal and Others
Rajasthan High Court · (1991) ACJ 890
Motor Vehicles Act, 1988 — Section 168
High Courts23 Aug 1990
Kanchan Steels Vs Union of India (UOI) and Another
Rajasthan High Court · (1991) 33 ECC 271
High Courts22 Aug 1990Dismissed
Smt. Pephi Devi Vs Legal Representatives of Sumer Singh and Others
Rajasthan High Court · (1990) WLN 336
Constitution of India, 1950 — Article 20Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts20 Aug 1990Dismissed
State of Rajasthan and Another Vs Ummed Chand Mathur
Rajasthan High Court · (1990) WLN 239
High Courts20 Aug 1990
Anita Kothari Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 WLN 17
High Courts20 Aug 1990Dismissed
The Vidhyarthi Sanrakshan Samiti Vs University of Jodhpur and Another
Rajasthan High Court · (1990) 2 RLW 26 : (1990) 2 WLN 329
Constitution of India, 1950 — Article 226
High Courts20 Aug 1990
Jeewa and Others Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 251
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307