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Rajasthan High Court judgments

44,813 judgments · page 1,842 of 2,241

High Courts26 Jul 1990Allowed

Thanwara Vs State of Rajasthan

Rajasthan High Court · (1990) 1 RLW 314 : (1990) 2 WLN 150

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 325, 452, 459
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High Courts23 Jul 1990Dismissed

Kaluram Vs Shakuntala Devi

Rajasthan High Court · AIR 1992 Raj 6 : (1990) 2 RLW 216 : (1991) 2 RLW 598 : (1991) 2 WLN 505

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts11 Jul 1990

Mahaveer Dass Vs Ganeshmal Jeevraj

Rajasthan High Court · AIR 1992 Raj 29 : (1990) 2 RLW 1 : (1991) 2 RLW 543 : (1991) 1 WLC 517 : (1991) 2 WLN 162 : (1990) WLN 236

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 39 Rule 1
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