High Courts20 Aug 1990Dismissed
Ram Karan Vs State of Rajasthan and Others
Rajasthan High Court · (1990) WLN 450
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,841 of 2,241
High Courts16 Aug 1990Allowed
Magan Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 188
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts10 Aug 1990Allowed
Rajkumar @ Ratnesh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 10 : (1990) WLN 276
Criminal Procedure Code, 1973 (CrPC) — Section 167, 309, 439Foreign Exchange Regulation Act, 1973 — Section 56, 62
High Courts10 Aug 1990Allowed
O.P. Jain Vs The High Court of Judicature for Rajasthan at Jodhpur
Rajasthan High Court · (1990) 2 RLW 261 : (1990) WLN 356
High Courts09 Aug 1990Dismissed
Sardar Mohd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 254 : (1990) WLN 208
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 1, 100, 217, 41
High Courts08 Aug 1990
Fatta Ram Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 143
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 224, 30, 307, 324, 326
High Courts08 Aug 1990Allowed
Anil Textile Industry Vs Employees' State Insurance Corporation
Rajasthan High Court · (1999) 3 LLJ 203
Constitution of India, 1950 — Article 265Contract Act, 1872 — Section 72Employees State Insurance Act, 1948 — Section 1(3), 2(4)
High Courts08 Aug 1990Allowed
Khera and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 539 : (1990) 2 WLN 60
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Aug 1990Allowed
Vaidya Banwan Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 WLN 310
Constitution of India, 1950 — Article 14
High Courts07 Aug 1990Dismissed
Heeralal Vs State
Rajasthan High Court · (1991) 1 WLN 329
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts07 Aug 1990
Smt. Ramjanki Devi, Mahaveer Kumar Jain and Nathulal Jain Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1990) 88 CTR 207 : (1991) 188 ITR 63
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(5), 273A
High Courts03 Aug 1990
Bhik Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 18 : (1990) 2 WLN 178
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts03 Aug 1990
Tarachand Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 285 : (1990) 2 WLN 157
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 302, 304, 34Probation of Offenders Act, 1958 — Section 6
High Courts01 Aug 1990Allowed
Kalu and Others Vs Karnidan and Others
Rajasthan High Court · (1990) 2 RLW 553 : (1990) 2 WLN 181
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 151, 482
High Courts01 Aug 1990Dismissed
United India Insurance Co. Ltd. Vs Roop Kanwar and Others
Rajasthan High Court · (1991) ACJ 74 : (1991) 1 RLW 242
Employees Compensation Act, 1923 — Section 13, 14, 19, 4A
High Courts01 Aug 1990Dismissed
Ramesh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 247 : (1990) WLN 319
COMPANIES ACT, 1956 — Section 144Constitution of India, 1950 — Article 226
High Courts01 Aug 1990Allowed
Rajandar Singh Vs State and Others
Rajasthan High Court · (1990) 2 WLN 566
Constitution of India, 1950 — Article 309
High Courts31 Jul 1990
Commissioner of Income Tax Vs Multimetals Ltd.
Rajasthan High Court · (1991) 187 ITR 98
Income Tax Act, 1961 — Section 143, 144, 154, 2, 2(8)
High Courts31 Jul 1990Dismissed
Smt. Neelam Jain Vs Panchayat Samiti
Rajasthan High Court · (1990) 2 WLN 338
Constitution of India, 1950 — Article 226
High Courts31 Jul 1990Allowed
Saukhan Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 543 : (1990) 2 WLN 97
Civil Procedure Code, 1908 (CPC) — Section 80