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Rajasthan High Court judgments

44,813 judgments · page 1,839 of 2,241

High Courts13 Sept 1990

Pabuda Vs State of Rajasthan

Rajasthan High Court · (1991) 2 RLW 666 : (1990) 2 WLN 140

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304A, 307, 34
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High Courts06 Sept 1990Allowed

Azizulla Khan and Others Vs State and Others

Rajasthan High Court · AIR 1991 Raj 101 : (1991) 1 WLC 132

Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 5Rajasthan Municipalities Fixation of wards (for women belonging to SC/ST and determining of wards for women by rotation) Rules, 1990 — Rule 3
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High Courts06 Sept 1990Dismissed

Shri Jai Prakash Vs Khimaraj and Another

Rajasthan High Court · AIR 1991 Raj 136 : (1990) 2 RLW 62 : (1990) WLN 326

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 22, Order 21 Rule 97
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High Courts05 Sept 1990

Smt. Kanchan Bai Vs Khetidas and Others

Rajasthan High Court · (1990) 2 RLW 47 : (1990) 2 RLW 427

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 7 Rule 11, 115, 80Limitation Act, 1908 — Article 113Limitation Act, 1963 — Article 54, 14, 14(1), 5
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