COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,837 of 2,241

High Courts08 Nov 1990

Kabul alias Khudia Vs State of Rajasthan

Rajasthan High Court · (1992) CriLJ 1491 : (1990) 2 RLW 139 : (1990) 2 WLN 461

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27

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High Courts08 Nov 1990Allowed

Battu Alias Bahadur Jat Vs State of Rajasthan

Rajasthan High Court · (1990) 2 WLN 398

Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 397

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High Courts07 Nov 1990Allowed

Tara Chand Vs Gyanendra Tiwari

Rajasthan High Court · (1990) 2 RLW 107 : (1990) 2 WLN 572

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 109, 120B, 147, 149, 427

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High Courts07 Nov 1990

Prabhudan Charan Vs State of Rajasthan and Others

Rajasthan High Court · (1991) 63 FLR 255 : (1992) 2 LLJ 830

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts07 Nov 1990Allowed

Commercial Taxes Officer Vs Agrawal Oil Mills

Rajasthan High Court · (1991) 81 STC 429

Rajasthan Sales Tax Act, 1954 — Section 5CC

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High Courts07 Nov 1990Dismissed

Sampat Lal Vs The State of Rajasthan and Others

Rajasthan High Court · (1990) 2 RLW 279 : (1990) WLN 395

Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

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High Courts06 Nov 1990Allowed

Bheem Raj. Vs The State of Rajasthan and Another

Rajasthan High Court · (1990) 2 RLW 105 : (1990) 2 WLN 251

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 71

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High Courts06 Nov 1990

Kanhaiya Lal Vs State and Another

Rajasthan High Court · (1990) 2 WLN 244

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High Courts06 Nov 1990Dismissed

Prithvi Singh Vs Board of Revenue and Others

Rajasthan High Court · (1990) 2 RLW 274 : (1990) WLN 215

Rajasthan Tenancy Act, 1955 — Section 42

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High Courts06 Nov 1990Allowed

Chattra Ram Vs The State of Rajasthan

Rajasthan High Court · (1990) 2 RLW 95 : (1990) 2 WLN 591

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 4, 41, 42, 43

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High Courts05 Nov 1990Allowed

Gulab Ram and Others Vs The State of Rajasthan and Another

Rajasthan High Court · (1990) 2 WLN 388

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts05 Nov 1990Allowed

The Ganganagar Sugar Mills Ltd. Vs Rameshwar Das Tara Chand and Others

Rajasthan High Court · AIR 1992 Raj 14 : (1991) 2 WLN 337

Essential Commodities Act, 1955 — Section 3(1)Sales of Goods Act, 1930 — Section 20, 55, 56, 64

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High Courts01 Nov 1990Dismissed

Bhoop Ram Vs Smt. Ram Murthi and Another

Rajasthan High Court · (1990) WLN 193

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482

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High Courts01 Nov 1990Dismissed

Sood Enterprises Vs Union of India (UOI) and Others

Rajasthan High Court · (1990) 2 WLN 351

Constitution of India, 1950 — Article 14, 141, 19, 269, 286

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High Courts29 Oct 1990Allowed

Rajasthan Matsya Vyavasayee Sangh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1991 Raj 72 : (1990) 2 RLW 570 : (1990) 2 WLN 289

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 23, 26, 9

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High Courts29 Oct 1990Allowed

Hemraj Udyog Vs Union of India (UOI)

Rajasthan High Court · (1991) 33 ECC 299 : (1992) 61 ELT 238

Central Excise Rules, 1944 — Rule 57K

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High Courts27 Oct 1990Dismissed

Central India Machinery Manufacturing Co. Ltd. and Another Vs The Superintendent, Central Excise and Others

Rajasthan High Court · (1990) 2 RLW 556 : (1990) 2 WLN 267

Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226

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High Courts27 Oct 1990

Commissioner of Income Tax Vs Multi Metals Ltd.

Rajasthan High Court · (1990) 88 CTR 1 : (1991) 188 ITR 151

Income Tax Act, 1961 — Section 35D(2)

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High Courts26 Oct 1990Allowed

Pramod Kumar Vs The State of Rajasthan and Others

Rajasthan High Court · (1990) 2 RLW 613 : (1990) 2 WLN 392

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High Courts26 Oct 1990

Smt. Ratna Prabha Vs Commissioner of Income Tax

Rajasthan High Court · (1990) 2 RLW 92 : (1990) 2 WLN 335

Income Tax Act, 1961 — Section 24, 25, 256

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