CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Rajasthan High Court

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,836 of 2,241

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
High Courts22 Nov 1990

The Commissioner of Income Tax Vs Ganga Stone Traders

Rajasthan High Court · (1990) 2 WLN 393

Income Tax Act, 1961 — Section 256, 260
Read judgment
High Courts22 Nov 1990

Guman Singh Vs The State of Rajasthan and Another

Rajasthan High Court · (1990) WLN 297

Constitution of India, 1950 — Article 309
Read judgment
High Courts22 Nov 1990Allowed

Bijender Singh Vs The State of Rajasthan

Rajasthan High Court · (1990) WLN 242

Read judgment
High Courts21 Nov 1990Allowed

Roop Chand Shah Vs The State of Rajasthan and Others

Rajasthan High Court · (1990) WLN 292

Read judgment
High Courts21 Nov 1990Allowed

Vishal Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1990) 2 RLW 413 : (1990) 2 WLN 368

Rajasthan Panchayat Act, 1953 — Section 18
Read judgment
High Courts20 Nov 1990

Hari Ram Vs State and Others

Rajasthan High Court · (1990) WLN 296

Read judgment
High Courts20 Nov 1990Dismissed

Shakti Kant Pathak Vs Paschami Rajasthan Dugdh Utpadak Sahkari Sangh Limited Jodhpur and Another

Rajasthan High Court · (1990) WLN 138

Constitution of India, 1950 — Article 14, 16, 311
Read judgment
High Courts20 Nov 1990

Narain Dass Vs Legal Representative of Champa Lal

Rajasthan High Court · (1992) WLN 302

Civil Procedure Code, 1908 (CPC) — Section 151
Read judgment
High Courts20 Nov 1990Dismissed

Shakti Kant Pathak Vs The Paschimi Rajasthan Dugdh Utpadak Sahkari Sangh Limited and Another

Rajasthan High Court · (1990) 2 RLW 391 : (1990) 2 WLN 271

Constitution of India, 1950 — Article 14, 16, 311
Read judgment
High Courts20 Nov 1990

Swadeshi Felt Manufacturers and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (1991) 32 ECC 276

Central Excises and Salt Act, 1944 — Section 35, 35A
Read judgment
High Courts20 Nov 1990Dismissed

Gokul Narayan Vs Urban Improvement Trust and Another

Rajasthan High Court · (1990) WLN 304

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 60Land Acquisition Act, 1894 — Section 28
Read judgment
High Courts15 Nov 1990Dismissed

C.T.O. and Another Vs Kundan Mal Mukund Mal

Rajasthan High Court · (1991) 81 STC 404

Read judgment
High Courts14 Nov 1990

Poora Vs The State of Rajasthan

Rajasthan High Court · (1990) 2 RLW 164 : (1990) 2 WLN 348

Opium Act, 1878 — Section 419
Read judgment
High Courts14 Nov 1990

Bhagwan Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (1990) 2 RLW 162 : (1990) 2 WLN 405

Criminal Procedure Code, 1973 (CrPC) — Section 482
Read judgment
High Courts12 Nov 1990Dismissed

Smt. Kalawanti Vs Meetha Lal

Rajasthan High Court · (1990) 2 RLW 159 : (1990) 2 WLN 347

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
Read judgment
High Courts12 Nov 1990Dismissed

C.T.O. Vs Modern Suitings Ltd.

Rajasthan High Court · (1991) 81 STC 277

Rajasthan Sales Tax Act, 1954 — Section 5CC
Read judgment
High Courts08 Nov 1990

Harnath Singh Vs State of Rajasthan

Rajasthan High Court · (1990) 2 RLW 276 : (1990) WLN 145

Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 251, 252
Read judgment
High Courts08 Nov 1990

Sardar Kehar Singh Vs Commissioner of Income Tax and Others

Rajasthan High Court · (1991) 92 CTR 88 : (1992) 195 ITR 769

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
Read judgment
High Courts08 Nov 1990Allowed

Pratapvan and Others Vs Chhognath and Others

Rajasthan High Court · (1990) 2 RLW 151 : (1990) 2 WLN 240

Criminal Procedure Code, 1973 (CrPC) — Section 145, 482, 484
Read judgment
High Courts08 Nov 1990Dismissed

Dewa Ram Vs The State of Rajasthan and Others

Rajasthan High Court · (1990) 2 RLW 155 : (1990) 2 WLN 254

Constitution of India, 1950 — Article 14, 16, 21, 23Industrial Disputes Act, 1947 — Section 2, 25F, 3, 4
Read judgment
Previous1…1,8341,8351,8361,8371,838…2,241Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions