High Courts19 Dec 1990Allowed
Bheem Bahadur Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 198
Criminal Procedure Code, 1973 (CrPC) — Section 345, 346Penal Code, 1860 (IPC) — Section 228
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,834 of 2,241
High Courts19 Dec 1990
Kunwar Pal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 399
Penal Code, 1860 (IPC) — Section 323, 354, 376, 451, 511
High Courts19 Dec 1990
Vijay Kumar Khemka Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (1994) 79 CompCas 560
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts19 Dec 1990Dismissed
Bharat Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 167 : (1990) WLN 246
Penal Code, 1860 (IPC) — Section 307, 324, 457, 458
High Courts19 Dec 1990
Salamudeen Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 169 : (1990) 2 WLN 281 : (1990) WLN 170
Constitution of India, 1950 — Article 14, 16
High Courts19 Dec 1990
Bhupendra Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 283
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts19 Dec 1990Dismissed
Karni Singh and Others Vs Dinesh alias Pappu and Another
Rajasthan High Court · (1990) 2 RLW 177 : (1990) 2 WLN 573
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 166, 288
High Courts17 Dec 1990Dismissed
Salma Bano Vs Mohammed Rafiq and Another
Rajasthan High Court · (1991) 1 WLN 402
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 319Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5, 7
High Courts17 Dec 1990Allowed
Om Prakash Vs The state of Rajasthan
Rajasthan High Court · (1990) 2 RLW 328 : (1990) WLN 189
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 279, 304A, 338, 406, 420
High Courts17 Dec 1990Dismissed
Hindustan Zinc Limited Vs Commercial Taxes Officer
Rajasthan High Court · (1990) WLN 220
Rajasthan Sales Tax Act, 1994 — Section 2(1)(bbb), 2(cc)
High Courts17 Dec 1990Allowed
Abdul Hamid Vs Mst. Asia
Rajasthan High Court · (1990) 2 WLN 411
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 7
High Courts17 Dec 1990Dismissed
Salma Banoo Vs Mohd. Rafiq and Another
Rajasthan High Court · (1990) 2 WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 319Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5, 6, 7
High Courts17 Dec 1990Allowed
Ashok Mehta and Others Vs Amrik Singh and Another
Rajasthan High Court · (1990) WLN 185
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 245, 468Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 Dec 1990Allowed
Amar Lal Udhani Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 378, 379
High Courts17 Dec 1990Allowed
Devi Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 578
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 419
High Courts17 Dec 1990
Tulsi Ram Vs Smt. Paro Bai
Rajasthan High Court · (1991) 1 WLN 531
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts14 Dec 1990
PIONEER MINERALS Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1992) 107 CTR 230
Income Tax Act, 1961 — Section 256, 30, 31, 32, 33
High Courts14 Dec 1990Allowed
Muknaram and Another Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 575
Opium Act, 1878 — Section 4, 9
High Courts13 Dec 1990
Bherulal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 580
Criminal Procedure Code, 1973 (CrPC) — Section 354, 360, 361Penal Code, 1860 (IPC) — Section 332
High Courts13 Dec 1990
Gokal Chand and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 615 : (1990) 2 WLN 400
Rajasthan Agricultural Produce Markets Act, 1961 — Section 4