High Courts14 Jan 1991
Immamuddin and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 234
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,832 of 2,241
High Courts14 Jan 1991Dismissed
Mohammed Hanif Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 WLN 201
Criminal Procedure Code, 1973 (CrPC) — Section 228, 313, 360, 361Penal Code, 1860 (IPC) — Section 307, 323, 324, 452
High Courts14 Jan 1991Allowed
Ishwar Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 147, 148, 149, 23, 307
High Courts14 Jan 1991Dismissed
Sumer Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 WLN 226
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts14 Jan 1991Dismissed
Davi Vs Purshottam
Rajasthan High Court · (1991) 1 WLN 196
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts14 Jan 1991Dismissed
Nathu and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 223
Penal Code, 1860 (IPC) — Section 376
High Courts14 Jan 1991
Immamuddin and Another Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 39 : (1991) 1 WLN 397
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts09 Jan 1991
Oriental Insurance Co. Ltd. and Others Vs Smt. Ivan Lodrix and Others Smt. Yvonne Lodricks Vs Om Prakash
Rajasthan High Court · (1991) 1 ACC 434
Motor Vehicles Act, 1988 — Section 95(2)(b)
High Courts09 Jan 1991Allowed
Oriental Insurance Co. Ltd. Vs Evan Lodricks and Others
Rajasthan High Court · (1991) ACJ 1085
Motor Vehicles Act, 1988 — Section 95(2)(b)
High Courts09 Jan 1991Allowed
Kanhaiya Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 198
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 406, 420, 482
High Courts09 Jan 1991Dismissed
National Insurance Co. Ltd. Vs Sunita and Others
Rajasthan High Court · (1992) ACJ 245
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts09 Jan 1991Dismissed
Manphool Ram Chamar Vs The Stale of Rajasthan
Rajasthan High Court · (1991) 1 WLN 209
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Jan 1991Allowed
Amar Chand Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 27
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 13, 15, 42, 43, 49
High Courts08 Jan 1991
COMMISSIONER OF INCOME TAX Vs JAIPUR OIL PRODUCTS (P) LTD.
Rajasthan High Court · (1991) 100 CTR 303
Income Tax Act, 1961 — Section 142, 143, 256, 41
High Courts08 Jan 1991
Commissioner of Income Tax Vs Jaipur Oil Products P. Ltd.
Rajasthan High Court · (1994) 206 ITR 90
Income Tax Act, 1961 — Section 256, 41(1)
High Courts08 Jan 1991Allowed
Bhim Sen Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 156 : (1991) 1 WLN 203
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482
High Courts08 Jan 1991Allowed
Las Chand Vs Assistant Engineer, P.H.E.D. (watar Warks) and Another
Rajasthan High Court · (1991) WLN 21
Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25H
High Courts08 Jan 1991Allowed
Hazari Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 221
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts08 Jan 1991Allowed
Sukha and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 142
Opium Act, 1878 — Section 4, 9