High Courts23 Jan 1991Dismissed
Dhan Raj Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 RLW 626 : (1991) 1 WLN 138
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,830 of 2,241
High Courts23 Jan 1991Dismissed
Kalyan Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 141
Criminal Procedure Code, 1973 (CrPC) — Section 156, 197Penal Code, 1860 (IPC) — Section 120B, 169, 467, 468
High Courts23 Jan 1991
Arun Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 159
Criminal Procedure Code, 1973 (CrPC) — Section 206
High Courts23 Jan 1991Dismissed
Hem Chandra Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 31 : (1991) 1 WLN 149
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 409
High Courts23 Jan 1991
Rajendra Singh Alias Rajia Vs The State of Rajasthan
Rajasthan High Court · (1992) 3 WLC 704 : (1991) 1 WLN 182
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 109, 114, 363, 366, 376
High Courts23 Jan 1991Allowed
Smt. Sajjan Kanwar Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 139
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 147, 324, 327, 452, 457
High Courts23 Jan 1991Allowed
Chiman Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 150
Forest Act, 1927 — Section 42, 77Penal Code, 1860 (IPC) — Section 307, 332, 34, 353
High Courts23 Jan 1991Dismissed
Jamna Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 169
Penal Code, 1860 (IPC) — Section 147, 323
High Courts23 Jan 1991
Kheewa Ram Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 164
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467
High Courts23 Jan 1991Dismissed
Kanhaiya Lal and Another Vs Kailashi Devi and Others
Rajasthan High Court · (1991) 1 ACC 484 : (1991) ACJ 518
Motor Vehicles Act, 1988 — Section 140, 173
High Courts23 Jan 1991
Sugna Ram Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 185
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts23 Jan 1991
Kashi Ram Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 658 : (1991) 1 WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 408
High Courts23 Jan 1991Dismissed
Mohan Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 2 WLC 156 : (1991) 1 WLN 147
Criminal Procedure Code, 1973 (CrPC) — Section 193, 397, 482Penal Code, 1860 (IPC) — Section 204, 477
High Courts23 Jan 1991Dismissed
Vishal Kumar Vs Smt. Kailash Kumari
Rajasthan High Court · (1991) 1 WLN 165
Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 107, 482
High Courts22 Jan 1991Allowed
Employees State Insurance Corporation Vs Smt. Sushila Mathur and Others
Rajasthan High Court · (1991) WLN 413
Civil Procedure Code, 1908 (CPC) — Section 34Employees State Insurance Act, 1948 — Section 53, 61, 75, 82
High Courts22 Jan 1991Allowed
Shiv Ram and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 143
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 91
High Courts22 Jan 1991Allowed
Khiya and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 171
Penal Code, 1860 (IPC) — Section 34, 436
High Courts22 Jan 1991Dismissed
Mohiuddin and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 1 RLW 48 : (1991) 1 WLC 83 : (1991) 1 WLN 79
Constitution of India, 1950 — Article 226
High Courts22 Jan 1991
Faiyaz Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 173
Penal Code, 1860 (IPC) — Section 186, 332, 353, 364