High Courts06 Feb 1991
Nasri Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 121
Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,828 of 2,241
High Courts06 Feb 1991Dismissed
Himmat Mal Soni Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 69 : (1991) 1 WLN 456
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 380, 411, 457, 487
High Courts05 Feb 1991Dismissed
Bhanwar Singh Vs Ajay Singh and Others
Rajasthan High Court · (1991) 1 RLW 662 : (1991) 1 WLN 505
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Feb 1991
Badrilal Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 WLC 256 : (1991) 1 WLN 157
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Feb 1991Allowed
Shyamlal and Pritam Singh Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 85 : (1991) 1 WLN 124
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts01 Feb 1991Dismissed
State of Raj. Vs Jarman and Others
Rajasthan High Court · (1991) 1 RLW 83 : (1991) 1 WLN 125
Penal Code, 1860 (IPC) — Section 148, 149, 300, 307
High Courts31 Jan 1991
Commissioner of Income Tax Vs Globe Transport Corporation, Shambhu Dayal Ram Pal and Rameshwar Dayal and Co.
Rajasthan High Court · (1991) 93 CTR 121 : (1992) 195 ITR 311 : (1991) 1 WLC 232
Civil Procedure Code, 1908 (CPC) — Section 151, 152Income Tax Act, 1961 — Section 131, 154, 256, 256(1), 258
High Courts31 Jan 1991
State of Rajasthan Vs Gopal Lal and Others
Rajasthan High Court · (1992) CriLJ 273 : (1992) 1 RCR(Criminal) 589 : (1991) 2 WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 320, 382Penal Code, 1860 (IPC) — Section 307, 498A
High Courts31 Jan 1991
Bhawani and Another Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 53
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts30 Jan 1991Dismissed
Rajasthan State Road Transport Corporation Vs Ram Kumar
Rajasthan High Court · (1992) ACJ 617
Constitution of India, 1950 — Article 41
High Courts30 Jan 1991Dismissed
Coventary Metals Rajasthan (P.) Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1993) 3 LLJ 494
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts30 Jan 1991Allowed
Nathiya and Another Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 2342 : (1991) 1 RLW 371 : (1991) 2 WLC 630 : (1991) 2 WLN 43 : (1991) 1 WLN 62
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 41, 42, 43
High Courts29 Jan 1991Dismissed
Khadi Mandir Vs CTO
Rajasthan High Court · (1991) 1 RLW 367 : (1991) 2 WLN 153
Central Sales Tax Act, 1956 — Section 6, 8
High Courts29 Jan 1991Allowed
Doongar Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 39
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts29 Jan 1991Allowed
Brij Mohan and Another Vs The State of Rajasthan
Rajasthan High Court · (1992) 2 WLC 360 : (1991) WLN 33
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 323, 325, 34, 342, 363
High Courts29 Jan 1991Dismissed
Krishan Kumar and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 528
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 120B, 406, 411
High Courts29 Jan 1991
Jagdish Prasad Sharma Vs Inspector, Factories and Boilers
Rajasthan High Court · (1991) 1 WLN 126
Factories Act, 1948 — Section 21, 92Penal Code, 1860 (IPC) — Section 304A
High Courts29 Jan 1991
Anil Sharma Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 627 : (1991) 1 WLN 96
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts29 Jan 1991Dismissed
Jagsir Singh Vs State of Rajasthan
Rajasthan High Court · (1992) 3 WLC 700 : (1991) 1 WLN 92
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 1991Dismissed
Darwara Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 135, 136, 137