High Courts14 Feb 1991Allowed
Ranjeet Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 RLW 96 : (1991) WLN 106
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 323, 324, 394
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,827 of 2,241
High Courts12 Feb 1991
Sanwata Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 106 : (1991) 1 WLN 439
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 307, 326
High Courts12 Feb 1991
Rampal Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 103 : (1991) 1 WLN 393
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 454
High Courts12 Feb 1991Dismissed
State of Rajasthan Vs Nagpal Kirana Bhandar
Rajasthan High Court · (1991) 1 RLW 71 : (1991) 1 WLN 462
Essential Commodities Act, 1955 — Section 3, 5, 6, 7
High Courts12 Feb 1991Allowed
Prabhatiram Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 660 : (1991) 1 WLN 391
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366, 376, 392
High Courts11 Feb 1991
Than Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 1 WLN 395
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 436
High Courts08 Feb 1991
Urban Improvement Trust, Jodhpur Vs Laxmi Chand Bhandari
Rajasthan High Court · AIR 1992 Raj 153 : (1991) 1 RLW 443 : (1991) 2 WLC 231 : (1991) 2 WLN 68 : (1991) 1 WLN 28
Constitution of India, 1950 — Article 12, 141, 226Contract Act, 1872 — Section 20Evidence Act, 1872 — Section 115
High Courts08 Feb 1991Dismissed
Bhanwar Singh and Another Vs Balwant Dan and Another
Rajasthan High Court · (1991) 1 RLW 636 : (1991) 1 WLN 367
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts07 Feb 1991Allowed
Rana Mal Vs Himmat Mal and Others
Rajasthan High Court · (1991) WLN 67
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 228, 482Penal Code, 1860 (IPC) — Section 336, 436
High Courts07 Feb 1991Dismissed
Smt. Asha Vs Prem Shanker
Rajasthan High Court · (1991) WLN 65
Criminal Procedure Code, 1973 (CrPC) — Section 198, 202Penal Code, 1860 (IPC) — Section 494, 495
High Courts07 Feb 1991Dismissed
Sunil Rathore Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 62
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Feb 1991Allowed
Dhapa Kanwar and Others Vs Kishanlal and Another
Rajasthan High Court · (1992) 2 ACC 631 : (1992) ACJ 163 : (1991) 1 WLC 93
Criminal Procedure Code, 1973 (CrPC) — Section 34Motor Vehicles Act, 1988 — Section 140, 173
High Courts07 Feb 1991Dismissed
Jakir Hussain and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 301 : (1991) WLN 71
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts07 Feb 1991Dismissed
Peeru Khan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) WLN 51
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts07 Feb 1991Allowed
Kanhaiya Lal and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 RLW 73 : (1991) WLN 85
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145Penal Code, 1860 (IPC) — Section 342, 447
High Courts07 Feb 1991Dismissed
Gurjant Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 69
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts06 Feb 1991Allowed
Champa Vs State of Raj.
Rajasthan High Court · (1991) 2 RLW 645 : (1991) 1 WLC 116 : (1991) WLN 544
Criminal Procedure Code, 1973 (CrPC) — Section 379, 380, 381, 382, 383Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 379, 380, 381, 382, 383
High Courts06 Feb 1991Allowed
Madan Mohan Saxena Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 122
Penal Code, 1860 (IPC) — Section 408
High Courts06 Feb 1991Dismissed
Jagdish and Others Vs Pokhar and Others
Rajasthan High Court · (1992) 2 ACC 672 : (1992) ACJ 266 : (1991) 2 RLW 357
Motor Vehicles Act, 1988 — Section 95
High Courts06 Feb 1991
Kailash Chandra and Another Vs State of Raj.
Rajasthan High Court · (1991) 2 RLW 660 : (1992) 1 WLC 482 : (1991) WLN 547
Criminal Procedure Code, 1973 (CrPC) — Section 439