High Courts29 Jan 1991Allowed
Pratap Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 25
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 187, 218Police Act, 1861 — Section 42
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,829 of 2,241
High Courts29 Jan 1991Dismissed
Bhanwar Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 41
Penal Code, 1860 (IPC) — Section 427, 448
High Courts25 Jan 1991
National Insurance Co. Ltd. Vs Chandra Bhaga and Others
Rajasthan High Court · (1991) 1 ACC 643
High Courts25 Jan 1991Dismissed
Musaffar Hussain Vs Anjun Afsha
Rajasthan High Court · (1991) 1 RLW 154 : (1991) WLN 30
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts25 Jan 1991
Sitaram Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (1991) 1 ACC 621 : (1992) ACJ 194
Motor Vehicles Act, 1988 — Section 110D
High Courts25 Jan 1991Allowed
Ranjit Singh Vs General Manager, Lake Palace Hotel and Others
Rajasthan High Court · (1993) 3 LLJ 834 : (1991) 2 WLN 274 : (1991) 1 WLN 24
Constitution of India, 1950 — Article 254Rajasthan Shops and Commercial Establishments Act, 1958 — Section 2(3), 2(5), 28A
High Courts25 Jan 1991Allowed
Mukrab Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 4
High Courts25 Jan 1991Allowed
Moola Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 WLN 207
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 299
High Courts24 Jan 1991
Geeta Devi Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 1 RLW 363 : (1991) 1 WLC 527 : (1991) 2 WLN 156
Rajasthan Colonisation Act, 1954 — Section 13, 13A
High Courts24 Jan 1991
Diwan Singh and Others Vs Ram Singh and Another
Rajasthan High Court · (1991) 1 RLW 592 : (1991) 1 WLN 136
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 202, 468, 473Penal Code, 1860 (IPC) — Section 147, 323, 447
High Courts24 Jan 1991Dismissed
Tejpal Singh Vs Bhadar Singh and Others
Rajasthan High Court · (1991) 1 WLN 132
Penal Code, 1860 (IPC) — Section 429
High Courts24 Jan 1991Dismissed
Chhoga Ram Vs Bhura Ram and Another
Rajasthan High Court · (1991) 1 WLN 135
Motor Vehicles Act, 1988 — Section 207
High Courts24 Jan 1991Dismissed
Rukma Vs Kheta Ram
Rajasthan High Court · (1991) 1 WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts24 Jan 1991Dismissed
Pyara Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 637 : (1992) 3 WLC 695 : (1991) 1 WLN 87
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34, 341, 364
High Courts24 Jan 1991Dismissed
Abdul Majid and Others Vs Jagdish Singh and Others
Rajasthan High Court · (1991) 1 WLN 133
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts24 Jan 1991
Ladha Vs Karsan
Rajasthan High Court · (1991) 1 WLN 130
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4
High Courts24 Jan 1991Dismissed
Madan Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 131
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482
High Courts23 Jan 1991Dismissed
Smt. Zubeda Vs The Stale of Rajasthan and Another
Rajasthan High Court · (1991) 1 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 120B, 323, 406, 420, 493
High Courts23 Jan 1991Dismissed
Kaliyan Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 167
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 471
High Courts23 Jan 1991Dismissed
Harish Meena and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 RLW 623 : (1991) 1 WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 342, 504