High Courts22 Jan 1991
Rajasthan State Road Transport Corporation Vs Jugal Kishore and Others
Rajasthan High Court · (1991) 2 ACC 66
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,831 of 2,241
High Courts21 Jan 1991Dismissed
Girdhar Lal Joshi Vs Smt. Kanchan
Rajasthan High Court · (1991) 1 WLN 174
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts21 Jan 1991Dismissed
Mani Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (1992) 2 WLC 175 : (1991) 1 WLN 176
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 332, 34, 353, 363
High Courts21 Jan 1991Dismissed
Nimit R. Chowdhary and Others Vs University of Jodhpur
Rajasthan High Court · (1991) 1 RLW 683 : (1991) 1 WLN 1
Constitution of India, 1950 — Article 226
High Courts18 Jan 1991
Sugna Ram Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 535
Arms Act, 1959 — Section 25, 3
High Courts18 Jan 1991
Rameshwar Alias Ramesh Vs The Stale of Rajasthan
Rajasthan High Court · (1991) 1 WLN 180
Penal Code, 1860 (IPC) — Section 302, 304, 307, 449Probation of Offenders Act, 1958 — Section 12
High Courts18 Jan 1991
Bhanwar Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 178
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts18 Jan 1991Dismissed
Laxmi Ice Factory Vs Naraian Das and Another
Rajasthan High Court · (1991) WLN 6
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts17 Jan 1991Allowed
Usman Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 LLJ 564 : (1991) 1 RLW 158 : (1991) 2 WLN 147
Rajasthan Service Rules, 1951 — Rule 244(1)
High Courts16 Jan 1991Dismissed
Director, Central State Farm and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (1991) 2 WLC 259 : (1991) 2 WLN 158
Constitution of India, 1950 — Article 14, 226, 311
High Courts16 Jan 1991Dismissed
Amritlal and Another Vs R.S.E.B. and Another
Rajasthan High Court · (1991) 2 WLN 1
Constitution of India, 1950 — Article 14, 16, 309
High Courts16 Jan 1991Dismissed
Iqbal Shah Vs Mst. Bano
Rajasthan High Court · (1991) 1 WLN 187
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts16 Jan 1991Dismissed
Amritlal Kaushik and Another Vs R.S.E.B. and Another
Rajasthan High Court · (1991) 2 WLC 507 : (1991) 1 WLN 12
Constitution of India, 1950 — Article 14, 16, 309
High Courts16 Jan 1991Allowed
Dr. Bhikam Chand Mehta Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 292
Constitution of India, 1950 — Article 14, 16, 19
High Courts16 Jan 1991Allowed
Gulam Nabi Vs Mst. Majidan
Rajasthan High Court · (1991) 1 WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jan 1991Dismissed
Nazir Vs Manjura and Others
Rajasthan High Court · (1991) 1 WLN 194
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts16 Jan 1991Dismissed
Bishambar Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 WLN 191
Criminal Procedure Code, 1973 (CrPC) — Section 397, 468, 482
High Courts15 Jan 1991Allowed
Gulab Singh and Mahesh Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 RLW 38 : (1991) WLN 23
High Courts15 Jan 1991Allowed
Gulab Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLC 343 : (1991) 1 WLN 193
High Courts15 Jan 1991Dismissed
State of Rajasthan Vs Bhanwar Kanwar (Smt.) and Others
Rajasthan High Court · (1999) 3 LLJ 583
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Workmens Compensation Act, 1923 — Section 30