High Courts07 Jan 1991
Muneer Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 263 : (1991) 1 WLN 231
Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,833 of 2,241
High Courts07 Jan 1991Allowed
Peer Mohd. and Another Vs Smt. Zetun
Rajasthan High Court · (1991) WLN 35
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts04 Jan 1991
Pyar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 119
High Courts03 Jan 1991Dismissed
Dinesh Chandra Joshi Vs Ishaq Mohammed and Others
Rajasthan High Court · (1991) 1 WLN 205
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 379, 406, 465, 467, 468
High Courts03 Jan 1991
Dr. Pradeep Jain. Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 WLN 583
Constitution of India, 1950 — Article 136, 226, 227, 246, 309Contempt of Courts Act, 1971 — Section 6Income Tax Act, 1961 — Section 35
High Courts02 Jan 1991Allowed
Ram Chandra Vs Tulsi Bai and Others
Rajasthan High Court · (1992) 2 DMC 364
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts21 Dec 1990Dismissed
Hamja Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) WLN 263
Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 116, 482
High Courts21 Dec 1990Dismissed
Nand Kishore Trivedi Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 202
Banking Regulation Act, 1949 — Section 14, 46ACOMPANIES ACT, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Dec 1990Dismissed
Gain Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 381
Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 116, 482
High Courts21 Dec 1990Dismissed
Usman Vs Sita Ram
Rajasthan High Court · (1991) 1 RLW 471 : (1990) WLN 314
Civil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts21 Dec 1990Allowed
Joginder Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 375
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 350, 351, 352, 482General Clauses Act, 1897 — Section 26
High Courts21 Dec 1990Dismissed
Shri Alimuddin and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 603 : (1990) WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 167, 289, 309, 344, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 22, 26, 27
High Courts21 Dec 1990Dismissed
Administrator, Municipal Board Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 463, 468, 472Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Dec 1990
Jodhpur University Temporary Teachers, Forum Vs The University of Jodhpur
Rajasthan High Court · (1990) 2 WLN 530
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 226Hindu Succession Act, 1956 — Section 4
High Courts20 Dec 1990Allowed
Rajinder Singh Vs Rajasthan State Electricity Board
Rajasthan High Court · (1990) 12 RAJ CK 0051
Electricity Act, 1910 — Section 26, 26(1), 26(6)
High Courts20 Dec 1990Dismissed
Inder Chand Vs Smt. Lilawati
Rajasthan High Court · AIR 1991 Raj 131 : (1991) 1 RLW 135 : (1990) 2 RLW 291 : (1990) 2 WLN 385 : (1990) WLN 163
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(5), 22
High Courts20 Dec 1990
Mafta and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 157, 302, 304
High Courts19 Dec 1990Dismissed
Devi Chand Jain Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 194 : (1990) WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 379, 406
High Courts19 Dec 1990Allowed
Laxmi Narain Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 200
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 447