High Courts12 Mar 1991
State of Rajasthan Vs Lachhman Das and Others
Rajasthan High Court · (1991) WLN 196
Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,825 of 2,241
High Courts12 Mar 1991Dismissed
Chotu Khan Vs Abdul Karim
Rajasthan High Court · AIR 1991 Raj 119 : (1991) 1 RLW 172 : (1991) 2 WLC 219 : (1991) 2 WLN 140
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 19 Rule 2(1)
High Courts11 Mar 1991Allowed
Bhagwanlal and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 334
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 324Probation of Offenders Act, 1958 — Section 4
High Courts11 Mar 1991Allowed
United India Insurance Co. Ltd. Vs Nathu Singh and Others
Rajasthan High Court · (1992) ACJ 197
Motor Vehicles Act, 1988 — Section 140
High Courts11 Mar 1991
United India Ins. Co. Ltd Vs Nathu Singh and Others
Rajasthan High Court · (1993) 1 ACC 137
Constitution of India, 1950 — Article 140
High Courts08 Mar 1991
Aravali Minerals and Chemicals (India) (P) Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1992) 57 ELT 269
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 3, 5AMinor Mineral Concession Rules, 1960 — Rule 69
High Courts08 Mar 1991
COMMISSIONERS OF Income Tax Vs ANIL STEEL INDUSTRIES LTD.
Rajasthan High Court · (1992) 97 CTR 113 : (1992) 193 ITR 124
Income Tax Act, 1961 — Section 256
High Courts05 Mar 1991
Ramrakh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 1 WLN 103
Rajasthan Co-operative Societies Act, 1965 — Section 75, 77
High Courts04 Mar 1991
COMMISSIONER OF INCOME TAX Vs MULTI METALS LIMITED.
Rajasthan High Court · (1991) 93 CTR 292
Income Tax Act, 1961 — Section 154, 254, 256
High Courts04 Mar 1991Dismissed
Javerchand Vs Basant Kumar
Rajasthan High Court · (1991) 1 WLN 116
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Mar 1991
Kalu Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 647 : (1991) WLN 546
Penal Code, 1860 (IPC) — Section 307, 323, 325, 452
High Courts27 Feb 1991Allowed
Gambhir Singh and Others Vs Narayan Singh and Others
Rajasthan High Court · (1991) 02 RAJ CK 0066
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 145
High Courts27 Feb 1991
Ramchander Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 522
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Feb 1991Dismissed
Kalyan Sundaram Cement Industries Limited and Others Vs Pramod Kumar Bedi
Rajasthan High Court · (1991) WLN 81
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 133, 138Penal Code, 1860 (IPC) — Section 120B, 420
High Courts27 Feb 1991
Ram Swaroop Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 218
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts27 Feb 1991Partly Allowed
State of Rajasthan Vs Teejo and Others
Rajasthan High Court · (1992) ACJ 678
Motor Vehicles Act, 1939 — Section 110D
High Courts27 Feb 1991Dismissed
Chand Mal Purohit and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 116(1)
High Courts27 Feb 1991Dismissed
Surendra Kumar Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 95
Criminal Procedure Code, 1973 (CrPC) — Section 173, 294, 91Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 5
High Courts27 Feb 1991Dismissed
Himta Ram Vs Mani Ram and Others
Rajasthan High Court · (1991) WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 362, 451, 482Motor Vehicles Act, 1988 — Section 129
High Courts27 Feb 1991Dismissed
Himta Ram Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) WLN 125
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 129