High Courts11 Apr 1991Allowed
Radheyshyam and Others Vs State
Rajasthan High Court · AIR 1992 Raj 12 : (1991) 1 RLW 590 : (1991) 2 WLN 481
Constitution of India, 1950 — Article 226Midwives Registration Act, 1964 — Section 13
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,823 of 2,241
High Courts10 Apr 1991Allowed
Hanuman and Others Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 573
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts10 Apr 1991
Lala Ram Vs Legal Representatives of Kesrimal Soni
Rajasthan High Court · (1991) 2 RLW 478 : (1992) 1 WLC 238 : (1991) 2 WLN 151
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Apr 1991Allowed
Ganga Ram Vs Jakali and Others
Rajasthan High Court · (1992) 1 DMC 202 : (1991) 1 RLW 650 : (1991) 1 WLN 340
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482
High Courts08 Apr 1991
Smt. Anand Kanwar Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 35
Constitution of India, 1950 — Article 300A
High Courts08 Apr 1991Allowed
Smt. Anand Kanwar and Nineteen Ors. Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 RLW 435 : (1992) 1 WLC 65 : (1991) 2 WLN 318
Constitution of India, 1950 — Article 300A
High Courts05 Apr 1991Allowed
Devki and Another Vs Rajasthan State Electricity Board
Rajasthan High Court · (1991) 1 RLW 599 : (1992) 3 WLC 721 : (1991) 1 WLN 108
High Courts05 Apr 1991
Ishab Khan Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLC 144 : (1991) WLN 507
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 302, 313, 439Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 1991Allowed
Deenu @ Deen Mohammed and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 678 : (1991) 1 WLN 418
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts05 Apr 1991
Rajaram and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 210
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313Evidence Act, 1872 — Section 114, 123Penal Code, 1860 (IPC) — Section 114, 120B, 147, 302, 404
High Courts05 Apr 1991Allowed
Parbhati Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 667 : (1991) 1 WLN 425
Criminal Procedure Code, 1973 (CrPC) — Section 162, 174Penal Code, 1860 (IPC) — Section 147, 302, 323
High Courts04 Apr 1991
State of Rajasthan Vs Kamlashanker
Rajasthan High Court · (1991) 1 RLW 634 : (1991) 1 WLN 344
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457
High Courts04 Apr 1991Dismissed
Krishan Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 WLC 457 : (1991) 1 WLN 54
Criminal Procedure Code, 1973 (CrPC) — Section 313, 343Penal Code, 1860 (IPC) — Section 120B, 302
High Courts04 Apr 1991Dismissed
Krishanlal Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 427 : (1991) 2 WLN 83
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302
High Courts03 Apr 1991
Commissioner of Income Tax Vs S. Zoraster and Co. (Supplies) (P.) Ltd.
Rajasthan High Court · (1991) 04 RAJ CK 0053
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BIncome Tax Act, 1961 — Section 256(1), 256(2), 37
High Courts03 Apr 1991Allowed
Arjun Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 674 : (1992) 2 WLC 299 : (1991) 1 WLN 513
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 43, 50, 55
High Courts03 Apr 1991Dismissed
Oriental Fire and Genl. Ins. Co. Ltd. Vs Shanta Kanwar and Others
Rajasthan High Court · (1992) ACJ 903
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts03 Apr 1991
The Oriental Fire and General Insurance Company Limited Vs Smt. Shanta Kumar and Others
Rajasthan High Court · (1992) 1 ACC 84
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts03 Apr 1991Allowed
Jeevraj Ram Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 219 : (1991) 1 WLN 537
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 50, 8