High Courts03 May 1991
Ramesh Kumar Agarwal Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 110
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,821 of 2,241
High Courts03 May 1991Dismissed
Pratap Singh Vs Madan Lal and another
Rajasthan High Court · (1991) 05 RAJ CK 0006
High Courts03 May 1991Allowed
Jai Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 307, 448, 498A
High Courts02 May 1991
Ravindra Raniwala Vs Raj. Financial Corporation and Others
Rajasthan High Court · (1991) 2 WLN 550
LIFE INSURANCE CORPORATION ACT, 1956 — Section 3State Financial Corporations Act, 1951 — Section 10, 12, 3, 37, 4Trusts Act, 1882 — Section 20
High Courts02 May 1991Allowed
Kasim Ali and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 318 : (1991) WLN 147
Penal Code, 1860 (IPC) — Section 395, 396, 397, 412
High Courts02 May 1991Dismissed
Durga Prasad Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 1 RLW 571 : (1991) 2 RLW 597 : (1991) 2 WLN 485
High Courts01 May 1991Allowed
Kutubuddin Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 186
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 May 1991Allowed
Mst. Kelki Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 648 : (1991) 1 WLN 389
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts01 May 1991Dismissed
Uttam Kumar Vs Chandmal and, Another
Rajasthan High Court · (1993) ACJ 478
Motor Vehicles Act, 1939 — Section 81
High Courts01 May 1991
Uttam Kumar Vs Chandmal and Others
Rajasthan High Court · (1993) 2 ACC 325
Motor Vehicles Act, 1939 — Section 81
High Courts01 May 1991
Commissioner of Income Tax Vs Jewellers Association
Rajasthan High Court · (1992) 102 CTR 78 : (1991) 191 ITR 568
Income Tax Act, 1961 — Section 11, 12, 256
High Courts30 Apr 1991
Basti Ram Mangal Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 15
Constitution of India, 1950 — Article 14, 141, 16, 226, 32Evidence Act, 1872 — Section 11, 13, 41
High Courts30 Apr 1991
Basti Ram Mangal Vs State of Raj. and Others
Rajasthan High Court · (1991) 2 WLC 564 : (1991) 1 WLN 270
Constitution of India, 1950 — Article 14, 141, 16, 226, 32Evidence Act, 1872 — Section 11, 13, 20, 41
High Courts29 Apr 1991
Mohan Singh and Another Vs State of Raj.
Rajasthan High Court · (1991) 2 RLW 653 : (1991) WLN 572
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 320, 326, 482
High Courts29 Apr 1991Allowed
Praveen Kumar Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 642 : (1991) 1 WLN 381
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 109, 120B, 406, 420, 467Prevention of Corruption Act, 1988 — Section 5
High Courts26 Apr 1991
Sohan Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 190
Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts26 Apr 1991Dismissed
Shiv Chandra and Another Vs Jasvinder Singh and Others
Rajasthan High Court · (1992) ACJ 747
Succession Act, 1925 — Section 306
High Courts26 Apr 1991Dismissed
Chunnilal and Others Vs The State of Raj. and Others
Rajasthan High Court · (1991) WLN 187
Criminal Procedure Code, 1973 (CrPC) — Section 167Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 36A, 8
High Courts25 Apr 1991Dismissed
Mangilal Vs Mussamat Sakhi
Rajasthan High Court · (1991) WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Apr 1991
Aniruadh Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 663 : (1991) 1 WLN 520
Arms Act, 1959 — Section 2, 25