High Courts17 May 1991Dismissed
Pilli Ram Vs State and Others
Rajasthan High Court · (1991) 2 RLW 575 : (1991) 2 WLN 444
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,820 of 2,241
High Courts17 May 1991
Ambassador Dry Cleaners Vs Union of India (UOI) and Others
Rajasthan High Court · (1991) 192 ITR 487
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 273A
High Courts16 May 1991
Gurdeep Singh Vs Supdt. Central Jail
Rajasthan High Court · (1991) 1 RLW 588 : (1991) 2 WLN 51
High Courts14 May 1991
Ghewar Ram Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 152
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325
High Courts14 May 1991
Babulal Jain Vs Gajanand and Others
Rajasthan High Court · (1991) 2 ACC 413
Motor Vehicles Act, 1939 — Section 110D
High Courts13 May 1991
Hari Ram Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 3168 : (1991) 2 WLN 402
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 147, 148, 149, 300
High Courts10 May 1991Allowed
Kalyan Singh Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 380 : (1991) 2 WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 145, 197, 482
High Courts09 May 1991Allowed
Mani Shankar Vs Smt. Radha Devi and Another
Rajasthan High Court · AIR 1992 Raj 33
Hindu Marriage Act, 1955 — Section 13
High Courts09 May 1991Allowed
Areena Laboratories Pvt. Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 2 WLN 483
Drugs and Cosmetics Rules, 1945 — Rule 69A
High Courts09 May 1991
Harphool Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 151
Criminal Procedure Code, 1973 (CrPC) — Section 361Penal Code, 1860 (IPC) — Section 324
High Courts08 May 1991
S.L. Ganeriwal Vs Commissioner of Income Tax
Rajasthan High Court · (1991) 96 CTR 74 : (1991) 192 ITR 347
Income Tax Act, 1961 — Section 256(2), 68
High Courts08 May 1991Allowed
Modi Alkalies and Chemicals Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 51 : (1991) 2 RLW 343 : (1991) 1 WLC 452 : (1991) 2 WLN 219
Electricity (Supply) Act, 1948 — Section 49Evidence Act, 1872 — Section 115
High Courts08 May 1991Allowed
Gaindi Devi Vs Motor Accidents Claims Tribunal and Others
Rajasthan High Court · (1992) ACJ 71
Constitution of India, 1950 — Article 14, 226, 39A, 41Employees Compensation Act, 1923 — Section 21Motor Vehicles Act, 1988 — Section 140
High Courts08 May 1991
Imam @ Ilai Bux Vs The State of Raj.
Rajasthan High Court · (1991) 1 RLW 382 : (1991) 2 WLN 143
Citizenship Act, 1955 — Section 18, 9Evidence Act, 1872 — Section 25, 26Foreigners Act, 1946 — Section 14
High Courts06 May 1991Allowed
Purushottamlal Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 1 RLW 310 : (1991) 2 WLN 477
High Courts06 May 1991Dismissed
Chandra Kumar Vs Smt. Kanku Bai and Others
Rajasthan High Court · (1991) WLN 324
Press and Registration of Books Act, 1867 — Section 4, 7
High Courts06 May 1991Dismissed
Gigaram and Others Vs State of Rajasthan, Guman Singh and Others
Rajasthan High Court · (1991) 1 RLW 595 : (1991) WLN 149
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 397, 482
High Courts06 May 1991
Shiv Prasad Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 423
Penal Code, 1860 (IPC) — Section 304AProbation of Offenders Act, 1958 — Section 4, 5
High Courts03 May 1991Dismissed
Rajasthan Council of Diploma Engineers Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 RLW 410 : (1991) 2 WLN 112
Constitution of India, 1950 — Article 14, 16, 320
High Courts03 May 1991Dismissed
Rajasthan Council of Diploma Engineers and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 2 WLC 597 : (1991) 1 WLN 237
Constitution of India, 1950 — Article 14, 16, 320