COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,824 of 2,241

High Courts02 Apr 1991Dismissed

Kailash Chand and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1991) 1 RLW 589 : (1991) 1 WLN 332

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 380, 406, 411, 457

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High Courts29 Mar 1991Allowed

Mewar Khaniz Udyog Vs Commercial Taxes Officer Anti Evasion

Rajasthan High Court · (1991) 1 WLN 153

Central Sales Tax Act, 1956 — Section 2, 9

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High Courts27 Mar 1991Allowed

Gurdeo Singh Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 RLW 207 : (1992) 1 WLC 267 : (1991) 1 WLN 464

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts27 Mar 1991Allowed

Derby Textiles Ltd. Vs Mahamantri, Derby Textiles Karmachari and Shramik Union

Rajasthan High Court · (1994) 3 LLJ 528 : (1991) 2 WLN 99 : (1991) 1 WLN 256

Advocates Act, 1961 — Section 32Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Constitution of India, 1950 — Article 226, 32

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High Courts27 Mar 1991Dismissed

The State of Rajasthan and Another Vs Akshya Kumar

Rajasthan High Court · (1991) 1 WLN 152

Penal Code, 1860 (IPC) — Section 323, 324

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High Courts27 Mar 1991

Gopi Chand and Others Vs Khinwa Ram

Rajasthan High Court · (1991) WLN 171

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 147, 397, 427, 447

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High Courts27 Mar 1991

Om Prakash Meghwal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1991) WLN 112

Constitution of India, 1950 — Article 309

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High Courts26 Mar 1991

Bheronlal Vs Pooranchand and Others

Rajasthan High Court · (1991) WLN 163

Limitation Act, 1963 — Section 12, 5

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High Courts25 Mar 1991Dismissed

Jaipur Minerals and Chemicals Vs State of Rajasthan and Others

Rajasthan High Court · (1991) WLN 168

Constitution of India, 1950 — Article 226

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High Courts25 Mar 1991Dismissed

Badrudeen and Others Vs State and Another

Rajasthan High Court · (1991) 2 WLC 390 : (1991) WLN 164

Constitution of India, 1950 — Article 226

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High Courts22 Mar 1991Allowed

Dayanand Vs State

Rajasthan High Court · (1991) WLN 548

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High Courts20 Mar 1991

Mahesh Kumar Goyal Vs University of Ajmer

Rajasthan High Court · (1991) 1 RLW 333 : (1991) 1 WLN 211

Industrial Disputes Act, 1947 — Section 25F, 25G

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High Courts19 Mar 1991

Sanwata Vs State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 333

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 325, 34, 447

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High Courts19 Mar 1991Dismissed

Kali Das Vs Union of India

Rajasthan High Court · (1991) 1 WLN 577

Army Act, 1950 — Section 164Border Security Force Act, 1968 — Section 117, 30Constitution of India, 1950 — Article 14

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High Courts15 Mar 1991Dismissed

United India Insurance Co. Ltd. Vs Shivraj and Others

Rajasthan High Court · (1992) ACJ 1039

Motor Vehicles Act, 1939 — Section 110D, 96(2)

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High Courts14 Mar 1991Dismissed

Sayed Abdul Rauf Vs Nurul Hussain and Others

Rajasthan High Court · AIR 1992 Raj 3 : (1991) WLN 159

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 136

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High Courts14 Mar 1991Allowed

Gurditta Singh Vs The State of Rajasthan

Rajasthan High Court · (1992) CriLJ 309 : (1991) 2 WLN 242 : (1991) 1 WLN 44

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B

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High Courts14 Mar 1991

Vimal Chand Vs State and Others

Rajasthan High Court · (1991) 1 WLN 216

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High Courts13 Mar 1991Allowed

Bhanwar Lal Vs Union of India (UOI)

Rajasthan High Court · (1991) 62 FLR 582 : (1993) 3 LLJ 932 : (1991) 1 WLN 86

Industrial Disputes Act, 1947 — Section 10

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High Courts13 Mar 1991

Ram Niwas Vs State of Raj.

Rajasthan High Court · (1991) 2 RLW 655 : (1991) WLN 574

Penal Code, 1860 (IPC) — Section 360, 426, 435, 436

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