High Courts27 Feb 1991
State of Rajasthan Vs Teeja and Others
Rajasthan High Court · (1992) 1 ACC 201
Motor Vehicles Act, 1988 — Section 92
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,826 of 2,241
High Courts27 Feb 1991Dismissed
Surjeet Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 138
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408, 409, 420, 467
High Courts26 Feb 1991Allowed
Rajasthan Nagar Palika Seva Nirwat Karmchari Sangh Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 562
Constitution of India, 1950 — Article 14, 16
High Courts26 Feb 1991Dismissed
Dhanraj Singh and Others etc., Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1992 Raj 31 : (1991) 1 RLW 493 : (1991) 1 WLC 642 : (1991) 2 WLN 227
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48, 51, 56, 64
High Courts25 Feb 1991
Satnam Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 93
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 207
High Courts25 Feb 1991
Nawab Khan and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 608 : (1991) 1 WLN 70
Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 170, 173, 176Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts25 Feb 1991Allowed
Sohan Raj Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) WLN 89
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts25 Feb 1991Dismissed
The Union of India (UOI) and Another Vs Mahendra and Others
Rajasthan High Court · (1991) 1 RLW 605 : (1991) 1 WLN 113
Estate Duty Act, 1953 — Section 73
High Courts25 Feb 1991Allowed
Teja Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 118 : (1991) 1 WLN 450
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 302
High Courts22 Feb 1991Dismissed
Sunil Talwar Murlidhar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLC 632 : (1991) WLN 104
Constitution of India, 1950 — Article 14
High Courts22 Feb 1991Dismissed
Bhag Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 629 : (1991) WLN 555
Criminal Procedure Code, 1973 (CrPC) — Section 156, 162, 482Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 379, 406, 420
High Courts22 Feb 1991
Sawai Singh Vs State of Raj.
Rajasthan High Court · (1991) 2 RLW 628 : (1991) WLN 554
High Courts22 Feb 1991
Vena Ram Vs Mst. Anji Devi
Rajasthan High Court · (1991) 1 RLW 91 : (1991) 1 WLN 415
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Feb 1991Allowed
Abdul Aziz Vs State of Raj. and Another
Rajasthan High Court · (1992) 2 WLC 558 : (1991) WLN 541
Criminal Procedure Code, 1973 (CrPC) — Section 120, 156, 200, 202, 406Penal Code, 1860 (IPC) — Section 120, 120B, 406, 411, 420
High Courts14 Feb 1991Allowed
Jitendra Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 108
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 147, 307, 323, 34
High Courts14 Feb 1991Dismissed
Lal Ram and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) WLN 87
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 423
High Courts14 Feb 1991
Mohd. Hayyat Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 1 RLW 78 : (1991) 1 WLN 459
Customs Act, 1962 — Section 135Foreigners Act, 1946 — Section 3
High Courts14 Feb 1991Dismissed
Ram Dan Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 173
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 397, 482
High Courts14 Feb 1991Dismissed
Hem Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 91
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 420, 467, 468, 469
High Courts14 Feb 1991Dismissed
Gopi Ram Mangal Vs The State of Rajasthan
Rajasthan High Court · (1991) WLN 97
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5