High Courts25 Oct 1990Dismissed
Ramesh Chand Paliwal Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 461 : (1990) WLN 496
Constitution of India, 1950 — Article 14, 16, 234, 309
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,838 of 2,241
High Courts24 Oct 1990Dismissed
United India Insurance Co. Ltd. Vs Arjunlal and Others
Rajasthan High Court · (1991) ACJ 557
Motor Vehicles Act, 1939 — Section 96(2)
High Courts17 Oct 1990Allowed
Bhika Lal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 148
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts16 Oct 1990Dismissed
Commercial Taxes Officer Vs Vikas Co-operative Marketing Society
Rajasthan High Court · (1990) 2 RLW 273 : (1990) WLN 165
Rajasthan Sales Tax Act, 1954 — Section 10, 7AA
High Courts16 Oct 1990
Kaushal Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 75 : (1990) 2 WLN 372
Penal Code, 1860 (IPC) — Section 270, 279, 304A
High Courts16 Oct 1990
Bhop Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 582
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts11 Oct 1990Dismissed
Hanumanaram Vs Basti Ram and Others
Rajasthan High Court · (1990) 2 RLW 611 : (1990) 2 WLN 391
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 447
High Courts11 Oct 1990Allowed
D.C.M. Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1990) ECR 375 : (1991) 52 ELT 18
Central Excises and Salt Act, 1944 — Section 4, 4(1)Constitution of India, 1950 — Article 226
High Courts11 Oct 1990
Kewal Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 2 WLN 389
Rajasthan Panchayat Act, 1953 — Section 17(4A)
High Courts11 Oct 1990Allowed
D.C.M. Limited Vs Union of India (UOI)
Rajasthan High Court · (1991) 51 ELT 305
High Courts10 Oct 1990
Secretary, Raj. Public Service Commission Vs Om Dutt Sharma and Another
Rajasthan High Court · (1990) WLN 278
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts09 Oct 1990
Prakash Chandra and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) CriLJ 2566 : (1990) 2 RLW 364 : (1990) WLN 99
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts08 Oct 1990Dismissed
Ishar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 40 : (1990) WLN 108
Central Motor Vehicles Rules, 1989 — Rule 88, 88(2)Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1988 — Section 56, 59, 69, 77, 80
High Courts20 Sept 1990Allowed
Mool Chand and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 558 : (1990) 2 WLN 212
Rajasthan Excise Act, 1950 — Section 47
High Courts20 Sept 1990Allowed
Kishan Dutt Sharma Vs Rajasthan State Agricultural Market Board and Another
Rajasthan High Court · (1990) WLN 287
High Courts14 Sept 1990
Mahavir Prasad Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 562 : (1990) 2 WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 209, 227, 228, 482Customs Act, 1962 — Section 10, 108, 112, 124, 30Evidence Act, 1872 — Section 25, 26
High Courts14 Sept 1990Allowed
Girdhari Lal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 560 : (1990) 2 WLN 224
Essential Commodities Act, 1955 — Section 3, 7
High Courts14 Sept 1990Allowed
Prakash Chand and Others Vs That State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 582 : (1990) 2 WLN 317
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts13 Sept 1990
The Commissioner of Income Tax Vs Ambica Electrolytic Capacitor Pvt. Ltd.
Rajasthan High Court · (1990) 2 RLW 350 : (1990) WLN 366
Income Tax Act, 1961 — Section 10, 256, 43, 80J
High Courts13 Sept 1990Allowed
Ganesh and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 226
Penal Code, 1860 (IPC) — Section 148, 149, 323, 366, 448