High Courts18 Sept 1991Allowed
Dr. Amilal Bhat Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 2 RLW 558 : (1992) 1 WLC 64 : (1991) 2 WLN 317
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,815 of 2,241
High Courts17 Sept 1991Allowed
Gajendra Kumar Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLC 259 : (1991) WLN 464
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17
High Courts16 Sept 1991Allowed
Birdhi Chand Vs Jaipur Development Authority
Rajasthan High Court · (1992) 1 WLC 309 : (1991) WLN 342
High Courts16 Sept 1991Dismissed
Ram Swaroop and Another Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 79 : (1991) 2 WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 42, 8
High Courts12 Sept 1991
Akhil Rajasthan Leprosy Workers Association Branch Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 458 : (1991) 2 WLN 326
High Courts12 Sept 1991Allowed
Om Prakash Saini Vs The State of Raj. and Another
Rajasthan High Court · (1991) 2 RLW 223 : (1991) 2 WLN 446
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 15
High Courts12 Sept 1991
Bhagwan Das and Others Vs Bhanwarlal and Others
Rajasthan High Court · (1992) 1 ACC 189
Motor Vehicles Act, 1939 — Section 95(2)(1)(d)
High Courts11 Sept 1991Allowed
Manohar Lal Sharma Vs University of Udaipur and Another
Rajasthan High Court · (1991) 2 WLN 467
Rajasthan Agriculture University, Bikaner Act, 1987 — Section 35
High Courts10 Sept 1991Allowed
Jaspal Kaur Vs Manjeet Singh
Rajasthan High Court · (1992) 1 DMC 439 : (1991) 2 RLW 459 : (1992) 1 WLC 86 : (1991) WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts10 Sept 1991Allowed
Rambabu Sharma Vs State and Others
Rajasthan High Court · (1991) 2 RLW 222 : (1991) 2 WLN 443
High Courts09 Sept 1991Allowed
Jaspal Kaur Vs Manjeet Singh
Rajasthan High Court · (1992) 2 DMC 17
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 1991Dismissed
Suresh Chand Vs State and Others
Rajasthan High Court · (1991) 2 RLW 221 : (1991) 2 WLN 506
High Courts06 Sept 1991Dismissed
Moinuddin Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 2 RLW 576 : (1991) 2 WLN 448
Rajasthan Higher Judicial Service Rules, 1969 — Rule 25
High Courts05 Sept 1991Allowed
Narain Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 220 : (1991) 2 RLW 569 : (1991) 2 WLN 394
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts05 Sept 1991Allowed
Hind Construction and Engineering Co. Ltd. Vs Regional Provident Fund Commissioner
Rajasthan High Court · (1995) 3 LLJ 429 : (1991) 2 WLC 430
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts04 Sept 1991Allowed
Daluram Meena Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 218 : (1991) 2 WLN 445
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts04 Sept 1991Dismissed
Abdul Sattar Vs Ashok Atraye
Rajasthan High Court · (1991) 2 RLW 509 : (1992) 1 WLC 402 : (1991) WLN 372
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 22
High Courts03 Sept 1991Dismissed
Best and Crompton Engineering India Vs State of Rajasthan and Another
Rajasthan High Court · (1993) 88 STC 189
Constitution of India, 1950 — Article 366(29A)Rajasthan Sales Tax Act, 1954 — Section 5(3)Rajasthan Sales Tax Rules, 1955 — Rule 29(2), 46(2)
High Courts03 Sept 1991Dismissed
Mahesh Kumar Goyal Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 216 : (1991) 2 WLN 441
Penal Code, 1860 (IPC) — Section 309
High Courts29 Aug 1991Dismissed
Raj. State Electricity Board Vs Manohar Lal
Rajasthan High Court · (1991) 2 RLW 325 : (1992) 1 WLC 275 : (1991) WLN 457
Constitution of India, 1950 — Article 311Electricity (Supply) Act, 1948 — Section 79