High Courts01 Oct 1991Dismissed
Commercial Taxes Officer Vs Sunil Trading Company
Rajasthan High Court · (1991) 2 RLW 490 : (1992) 1 WLC 351 : (1991) WLN 347
Rajasthan Sales Tax Act, 1994 — Section 4, 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,814 of 2,241
High Courts30 Sept 1991Allowed
Indira Shiksha Prasar Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 553 : (1991) WLN 257
High Courts30 Sept 1991Allowed
Jagdish Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLC 59 : (1991) 2 WLN 378
Rajasthan Co-operative Societies Act, 1965 — Section 75(2)(c)Rajasthan Co-operative Societies Rules, 1966 — Rule 32
High Courts27 Sept 1991Allowed
Modern Threads India Co. Ltd. Vs R.S.E.B. and Others
Rajasthan High Court · (1992) 1 WLC 125 : (1991) WLN 505
High Courts25 Sept 1991Allowed
Modern Syntex (India) Ltd. Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1991) 2 RLW 470 : (1992) 1 WLC 119 : (1991) WLN 504
Electricity Act, 1910 — Section 26
High Courts25 Sept 1991Allowed
Prabhu Dayal Sesma Vs Rajasthan Public Service Commission
Rajasthan High Court · (1991) 2 RLW 93 : (1991) 2 WLC 648 : (1991) 2 WLN 360
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 16
High Courts23 Sept 1991
United India Insurance Co. Ltd. Vs Smt. Nenu Devi and Others
Rajasthan High Court · (1992) 1 ACC 256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 95(2)
High Courts23 Sept 1991
Rajasthan State R.T.C. and Others Vs Kiran Lata and Others
Rajasthan High Court · (1993) 2 ACC 208
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Hindu Succession Act, 1956 — Section 14
High Courts23 Sept 1991
United India Insurance Co. Ltd. Vs Nenu Devi and Others
Rajasthan High Court · (1992) ACJ 962
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110D, 92A
High Courts23 Sept 1991
Rajasthan State Road Transport Corporation and Others Vs Kiran Lata and Others
Rajasthan High Court · (1993) ACJ 130
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Hindu Succession Act, 1956 — Section 14
High Courts23 Sept 1991
Khem Raj and Another Vs Mohan Lal
Rajasthan High Court · (1991) 2 WLC 118 : (1991) WLN 306
Succession Act, 1925 — Section 214(b)
High Courts23 Sept 1991
Pramila Gupta Vs Mohan Lal Sukhadiya University and Others
Rajasthan High Court · (1991) 2 RLW 554 : (1992) 1 WLC 44 : (1991) 2 WLN 313
Constitution of India, 1950 — Article 226
High Courts20 Sept 1991
Ratan Kumar Sanghi Vs Ashok Kumar Singhive and Others
Rajasthan High Court · (1992) 1 WLC 244 : (1991) WLN 448
COMPANIES ACT, 1956 — Section 433, 434
High Courts20 Sept 1991Dismissed
Anita Vs Union of India (UOI) and Others
Rajasthan High Court · (1991) WLN 304
Industrial Disputes Act, 1947 — Section 2
High Courts20 Sept 1991Dismissed
Oriental Bank of Commerce Vs Presiding Officer, Central Govt. Industrial Tribunal and Another
Rajasthan High Court · (1994) 2 LLJ 770
Industrial Disputes Act, 1947 — Section 2, 25G, 25H
High Courts20 Sept 1991
Tara Devi and Others Vs Om Prakash and Others
Rajasthan High Court · (1992) 1 ACC 146
High Courts19 Sept 1991Allowed
Omkar Prasad Sharma Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLC 345 : (1991) WLN 401
Constitution of India, 1950 — Article 166
High Courts19 Sept 1991
Dr. Ganga Vishnu Diwakar Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1992 Raj 171 : (1992) 1 RLW 224 : (1992) 3 WLC 600
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 1Rajasthan University Ordinances, 2009 — Ordinance 278E
High Courts19 Sept 1991Allowed
Deva Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 132 : (1991) WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Sept 1991Allowed
Vimla Devi and Others Vs Chaman and Others
Rajasthan High Court · (1992) ACJ 1048
Constitution of India, 1950 — Article 15Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Succession Act, 1956 — Section 14