High Courts14 Nov 1991Allowed
Gopal Ram and Others Vs Union of India (UOI)
Rajasthan High Court · (1991) 2 RLW 137 : (1992) 3 WLC 595 : (1991) 2 WLN 332
Constitution of India, 1950 — Article 226, 300A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,812 of 2,241
High Courts13 Nov 1991
Rajasthan State Industrial Development Corporation Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 511 : (1991) 2 WLN 279
Rajasthan Land Acquisition Act, 1953 — Section 4, 6
High Courts12 Nov 1991Allowed
Radha Devi and Others Vs Godawari Devi and Others
Rajasthan High Court · (1991) 2 RLW 443 : (1992) 1 WLC 57 : (1991) 2 WLN 253
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts12 Nov 1991Allowed
Raghuvir Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1991) WLN 184
Industrial Disputes Act, 1947 — Section 25F
High Courts12 Nov 1991
Sarada Panchayat Samiti III Gr. Teachers Association Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 2 WLN 421
Constitution of India, 1950 — Article 14, 141, 21, 32Criminal Law (Amendment) Act, 1932 — Section 7Government of India Act, 1935 — Section 212
High Courts04 Nov 1991Allowed
Kunj Bihari Lal Sharma Vs The Raj. High Court and Others
Rajasthan High Court · (1991) 2 RLW 428 : (1992) 1 WLC 12 : (1991) 2 WLN 56
Rajasthan Subordinate Civil Courts Ministerial Establishment Rules, 1958 — Rule 10Rajasthan Subordinate Courts Ministerial Establishment Service Rules, 1986 — Rule 28, 30
High Courts04 Nov 1991Dismissed
Chotey Khan Vs Vimal Kumar and Others
Rajasthan High Court · (1991) 2 RLW 304 : (1992) 1 WLC 529 : (1991) WLN 262
High Courts01 Nov 1991Dismissed
Panji @ Panna Ram and Others Vs Bhag Chand and Another
Rajasthan High Court · (1992) 1 RLW 575 : (1992) 1 WLC 637 : (1991) WLN 238
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Nov 1991Dismissed
State of Rajasthan Vs Rohitash Kumar
Rajasthan High Court · (1991) 2 RLW 107 : (1992) 3 WLC 560 : (1991) 2 WLN 371
High Courts31 Oct 1991Allowed
Dayanand Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 240 : (1991) 2 WLN 503
High Courts30 Oct 1991Allowed
Tara Chand Gupta Vs The University of Ajmer
Rajasthan High Court · (1991) 2 RLW 432 : (1992) 1 WLC 16 : (1991) 2 WLN 59
High Courts30 Oct 1991
Rajasthan Textile Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1992) 196 ITR 598
Income Tax Act, 1961 — Section 256, 271(1)
High Courts30 Oct 1991Allowed
Union of India (UOI) and Others Vs Ram Das Goko Mal and Another
Rajasthan High Court · AIR 1992 Raj 168 : (1991) 2 RLW 134 : (1991) 2 WLN 344
Constitution of India, 1950 — Article 14Financial Regulations — Regulation 233
High Courts30 Oct 1991Dismissed
Sukh Ram Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 2483 : (1991) 1 RLW 542 : (1991) 2 RLW 472 : (1992) 1 WLC 203 : (1991) WLN 205
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 379, 380, 460
High Courts29 Oct 1991Allowed
Harish Kumar Nagar Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 369
High Courts28 Oct 1991
State Vs Prem Raj
Rajasthan High Court · (1992) 1 WLC 516 : (1991) WLN 259
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Oct 1991Dismissed
Suresh Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 DMC 457 : (1992) 1 WLC 91 : (1991) WLN 499
Constitution of India, 1950 — Article 226
High Courts28 Oct 1991Allowed
Badri Narayan and Another Vs Ram Gopal and Another
Rajasthan High Court · AIR 1992 Raj 136 : (1992) 2 RLW 666 : (1992) 1 WLC 476 : (1991) WLN 253
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Oct 1991Allowed
Modern Steels Vs Union of India (UOI) and Another
Rajasthan High Court · (1991) 2 RLW 504 : (1992) 1 WLC 377 : (1991) WLN 369
High Courts23 Oct 1991
Arvind Kumar Vs State and Others
Rajasthan High Court · (1991) 2 RLW 600 : (1991) 2 WLN 511