High Courts11 Oct 1991Allowed

Shokat Ali Vs State of Rajasthan

Rajasthan High Court · (1992) CriLJ 1335 : (1991) 1 RLW 537 : (1991) 2 RLW 235 : (1991) 2 WLN 398

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Juvenile Justice Act, 1986 — Section 18, 2, 20, 21, 23Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 8
High Courts11 Oct 1991Allowed

Madan Gopal Vs Anandi Lal

Rajasthan High Court · (1992) 2 ACC 429 : (1992) ACJ 543 : (1999) 3 LLJ 585 : (1991) 1 RLW 555 : (1991) 2 WLC 335 : (1991) WLN 315

Workmens Compensation Act, 1923 — Section 3, 4A