High Courts29 Aug 1991Allowed
Ram Deo and Another Vs Geeta Devi and Others
Rajasthan High Court · (1993) ACJ 643 : (1994) 81 CompCas 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110B, 110CC, 2(8), 95(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,816 of 2,241
High Courts28 Aug 1991
Keshav Singh and Another Vs Valuation Officer
Rajasthan High Court · (1992) 106 CTR 112 : (1992) 195 ITR 435 : (1993) 66 TAXMAN 563
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269Q
High Courts28 Aug 1991Dismissed
United India Insurance Co. Ltd. Vs Dhali and Others
Rajasthan High Court · (1992) ACJ 1057
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Aug 1991Allowed
Gulab Singh Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 399
Constitution of India, 1950 — Article 14, 16, 39
High Courts28 Aug 1991Dismissed
Choit Ram Vs Ramdeen
Rajasthan High Court · (1991) WLN 241
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6), 19A
High Courts27 Aug 1991Allowed
All India State Bank of Bikaner and Jaipur Officer Association Vs State Bank of Bikaner and Others
Rajasthan High Court · (1991) 2 WLN 513
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Aug 1991Partly Allowed
Radhey Shyam Dhobi Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 3 LLJ 937 : (1991) 2 WLC 142
Constitution of India, 1950 — Article 14
High Courts26 Aug 1991
Chandra Kanta Nanawati and Others Vs I.S. Kavadia and Others
Rajasthan High Court · (1992) 1 WLC 396 : (1991) WLN 394
Civil Procedure Code, 1908 (CPC) — Section 151COMPANIES ACT, 1956 — Section 209, 283, 299, 397, 398
High Courts23 Aug 1991Allowed
Shri Laxmi Chand Agrawal Vs State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 527
Industries (Development and Regulation) Act, 1951 — Section 13, 3(c)
High Courts20 Aug 1991Dismissed
National Insurance Co. Ltd. Vs Manjula Ben and Others
Rajasthan High Court · (1993) ACJ 57
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts19 Aug 1991Partly Allowed
Ravi Shankar Sharma Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1993 Raj 117 : (1993) CriLJ 1458 : (1993) 2 LLJ 1124 : (1992) 1 RLW 264
Factories Act, 1948 — Section 2, 22, 6
High Courts18 Aug 1991
Anju Behal and Others Vs Rajasthan State Rd. Trans. Corpn. Ramesh Rani Vs Rajasthan State Rd. Trans. Corpn.
Rajasthan High Court · (1992) 2 ACC 215
Civil Procedure Code, 1908 (CPC) — Section 2Motor Vehicles Act, 1988 — Section 166, 168
High Courts18 Aug 1991Allowed
Anju Behal and Others Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1993) ACJ 87
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts16 Aug 1991Allowed
Jai Singh Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 2873 : (1991) 2 RLW 211 : (1991) 2 WLN 472
Criminal Procedure Code, 1973 (CrPC) — Section 439General (Criminal) Rules, 1980 — Rule 39, 42, 43Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 Aug 1991Allowed
Neeta Chopra Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 209 : (1991) 2 WLN 479
High Courts09 Aug 1991Allowed
Shyam Sunder Lal Sahu and Others Vs Rajasthan Khadi and Village Industries Board and Another
Rajasthan High Court · (1991) 2 RLW 369 : (1992) 1 WLC 540 : (1991) WLN 266
Constitution of India, 1950 — Article 12, 14, 16
High Courts09 Aug 1991Allowed
The State of Rajasthan and Others Vs Ferro Concrete Construction (India) Pvt. Ltd.
Rajasthan High Court · (1992) 1 WLC 363 : (1991) WLN 358
Arbitration Act, 1940 — Section 20, 39, 4, 8
High Courts08 Aug 1991
Suresh Chandra Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 207 : (1991) 2 WLN 501
High Courts08 Aug 1991Dismissed
Kamla and Others Vs Rajasthan State Road Trans. Corpn.
Rajasthan High Court · (1993) ACJ 958
Motor Vehicles Act, 1988 — Section 140, 171
High Courts08 Aug 1991Dismissed
Nanu Ram Vs The State of Raj. and Others
Rajasthan High Court · (1991) 2 WLN 376
Rajasthan Co-operative Societies Act, 1965 — Section 75(2)(c), 77(3)Rajasthan Co-operative Societies Rules, 1966 — Rule 24