High Courts07 Aug 1991Dismissed
Balram Vs Manoharlal and Another
Rajasthan High Court · (1991) WLN 301
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,817 of 2,241
High Courts07 Aug 1991
Commissioner of Wealth-tax Vs L.K. Kasliwal and Another
Rajasthan High Court · (1992) 99 CTR 60 : (1992) 195 ITR 477 : (1992) 63 TAXMAN 121
Wealth Tax Act, 1957 — Section 17, 17(1), 27
High Courts07 Aug 1991
COMMISSIONER OF WEALTH-TAX Vs L. K. KASLIWAL AND ANOTHER.
Rajasthan High Court · (1992) 99 CTR 60 : (1992) 195 ITR 477 : (1992) 63 TAXMAN 121
Income Tax Act, 1961 — Section 68Wealth Tax Act, 1957 — Section 16
High Courts07 Aug 1991Dismissed
The Oil Seed Mills Karamchari Mazdoor Union Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 3 LLJ 544
Industrial Disputes Act, 1947 — Section 9A
High Courts07 Aug 1991
Nem Kumar Tholia Vs Additional Commissioner of Income Tax
Rajasthan High Court · (1992) 194 ITR 371
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts05 Aug 1991Allowed
Satyanarain Sharma Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 298
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307
High Courts02 Aug 1991
Keshra Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 WLC 346 : (1991) WLN 177
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Aug 1991Allowed
Vijay Singh Vs Raj. State Transport Corporation and Others
Rajasthan High Court · (1991) WLN 307
High Courts31 Jul 1991Allowed
Inder Kumar Goyal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 181 : (1992) 1 RLW 206 : (1991) 2 WLC 196
Constitution of India, 1950 — Article 245Motor Vehicles Act, 1939 — Section 123Rajasthan Motor Vehicles Taxation (Amendment) Act, 1989 — Section 4B(3)
High Courts31 Jul 1991
The Indian Aluminium Cables Limited Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (1992) 1 WLC 268 : (1991) WLN 451
Arbitration Act, 1940 — Section 20, 26, 39, 41Civil Procedure Code, 1908 (CPC) — Section 104, 115, 151, 39
High Courts31 Jul 1991
Nandlal Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 574
Constitution of India, 1950 — Article 14
High Courts30 Jul 1991Allowed
Rambabu Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 201 : (1991) WLN 192
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts29 Jul 1991
Suraj Prasad Chaturvedi Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLC 107 : (1991) WLN 516
Constitution of India, 1950 — Article 309, 41
High Courts29 Jul 1991
Vijay Singh Deora Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 1 WLC 188 : (1991) WLN 469
Constitution of India, 1950 — Article 14, 16, 309
High Courts26 Jul 1991Dismissed
P.N. Dhoot Investment Company Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 88 STC 25
Constitution of India, 1950 — Article 14, 226Rajasthan Sales Tax Act, 1954 — Section 10(4A), 11(3), 12B, 13, 2Rajasthan Sales Tax Rules, 1955 — Rule 3(1), 30(A)
High Courts26 Jul 1991Allowed
Smt. Veena Danial Vs Sunil Danial
Rajasthan High Court · (1991) 1 RLW 469 : (1991) 2 RLW 457 : (1992) 1 WLC 84 : (1991) 2 WLN 325
Divorce Act, 1869 — Section 10
High Courts26 Jul 1991
Commissioner of Income Tax Vs Swastic Motors
Rajasthan High Court · (1992) 195 ITR 368 : (1992) 64 TAXMAN 555
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 9(1)Income Tax Act, 1961 — Section 256(2)
High Courts26 Jul 1991
Digamber Jain Dharamshala Vs Commissioner of Income Tax
Rajasthan High Court · (1992) 193 ITD 180 : (1992) 193 ITR 180
Income Tax Act, 1961 — Section 256(1), 66
High Courts26 Jul 1991Allowed
Gyan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 583 : (1991) 2 WLN 454
High Courts25 Jul 1991
Manohar Singh Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 310
Criminal Procedure Code, 1973 (CrPC) — Section 482