High Courts31 Jan 1995Dismissed
Umesh Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 1 WLN 563
All India Council for Technical Education Act, 1987 — Section 10, 2, 3University Grants Commission Act, 1956 — Section 1, 2, 3
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,741 of 2,241
High Courts30 Jan 1995Allowed
Smt. Amina Vs State of Raj. and Others
Rajasthan High Court · (1995) 1 RLW 317 : (1995) 1 WLN 429
Constitution of India, 1950 — Article 14, 148, 21, 226, 309
High Courts30 Jan 1995Dismissed
Bhanwar Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1996 Raj 106 : (1996) 3 WLC 78
Constitution of India, 1950 — Article 14, 226
High Courts30 Jan 1995Dismissed
Nirmal Kumar Jhanwar Vs Food Corporation of India and Others
Rajasthan High Court · AIR 1995 Raj 165
Constitution of India, 1950 — Article 14
High Courts30 Jan 1995Dismissed
Noor Mohammad Wali Bhai Tajwala Vs Union of India (UOI) and Another
Rajasthan High Court · (1995) CriLJ 1720 : (1995) 1 RLW 162 : (1995) 2 WLC 570
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 7Constitution of India, 1950 — Article 14, 22(5), 226Customs Act, 1962 — Section 108, 110
High Courts30 Jan 1995Allowed
Dhedhia Traders Vs State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 333 : (1995) 3 WLC 560 : (1995) 1 WLN 372
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 6C, 6D
High Courts25 Jan 1995Allowed
Mohandass Vs State of Rajasthan and Another
Rajasthan High Court · (1996) CriLJ 1412
Juvenile Justice Act, 1986 — Section 32Penal Code, 1860 (IPC) — Section 324, 326, 327, 34
High Courts24 Jan 1995Dismissed
Raju alias Rajendra Prasad and Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1951
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 304, 307, 34, 395
High Courts24 Jan 1995Dismissed
Man Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 276 : (1995) 2 RLW 234 : (1995) 2 WLC 17
Constitution of India, 1950 — Article 243KGeneral Clauses Act, 1897 — Section 23Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 5
High Courts24 Jan 1995Dismissed
Anoop Chand Jain Vs Praveen Chand Jain and Others
Rajasthan High Court · (1996) 1 CivCC 199 : (1995) 1 RLW 62 : (1995) 2 WLC 727 : (1995) 1 WLN 370
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts24 Jan 1995
Rai Sahib and Vs State of Haryana and Another, etc. etc.
Rajasthan High Court · AIR 1996 Raj 83
General Clauses Act, 1897 — Section 21Motor Vehicles Act, 1988 — Section 80, 86(5), 88(5), 90(2)
High Courts23 Jan 1995Dismissed
Kalia and Another Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2833
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Jan 1995Dismissed
Fazlur Rehman Khan Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 347 : (1995) 2 WLC 410 : (1995) 1 WLN 423
Rajasthan Evaluation Service Rules, 1979 — Rule 26
High Courts20 Jan 1995
Commissioner of Income Tax Vs Mahindra and Co.
Rajasthan High Court · (1995) 125 CTR 81
Income Tax Act, 1961 — Section 143(3), 144A, 250, 256(1), 263
High Courts20 Jan 1995
Commissioner of Income Tax Vs Mahindra and Company
Rajasthan High Court · (1995) 125 CTR 81
Income Tax Act, 1961 — Section 143, 144A, 250, 47, 52
High Courts20 Jan 1995
S. Zoraster and Company (Supplies) Pvt. Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 2 WLN 428
Central Sales Tax Act, 1956 — Section 12, 14, 9Constitution of India, 1950 — Article 226
High Courts19 Jan 1995Dismissed
Madan Lal and Others Vs Chief Engineer, Public Health and Engineering Department and Others
Rajasthan High Court · (1995) 1 RLW 314 : (1995) 3 WLC 130 : (1995) 1 WLN 400
Industrial Disputes Act, 1947 — Section 33C
High Courts19 Jan 1995Allowed
Keshu Lal Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 740 : (1995) 1 RLW 30 : (1995) 3 WLC 232 : (1995) 1 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 102, 109, 116(6), 451, 452Customs Act, 1962 — Section 111Evidence Act, 1872 — Section 110
High Courts19 Jan 1995Allowed
Kishan Singh Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3947
Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 29, 3, 30Penal Code, 1860 (IPC) — Section 116
High Courts18 Jan 1995
Associated Stone Industries Kota Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 01 RAJ CK 0042
Income Tax Act, 1961 — Section 32, 37, 43, 43(1)