High Courts18 Jan 1995Dismissed
Govind Narain Sharma Vs Rajasthan High Court of Judicature and Another
Rajasthan High Court · (1995) 1 RLW 306 : (1995) 2 WLC 186 : (1995) 1 WLN 367
Constitution of India, 1950 — Article 14, 16, 226, 32
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,742 of 2,241
High Courts18 Jan 1995Dismissed
Ram Ratan Vs State of Rajasthan
Rajasthan High Court · (1995) 3 WLC 718 : (1995) 2 WLN 401
Kerosene (Restriction on Use and fixation of Ceiling Price) Order, 1993 — Section 3
High Courts18 Jan 1995Allowed
L.R. Bairwa Vs The High Court of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 68 : (1995) 1 WLN 364
High Courts18 Jan 1995
United India Insurance Co. Ltd Vs Tara Chand and Others
Rajasthan High Court · (1995) 2 ACC 250 : (1995) 1 RLW 23 : (1995) 1 WLC 755
High Courts17 Jan 1995
Tej Shankar Vs The Government of Rajasthan and Another
Rajasthan High Court · (1995) 2 RLW 642 : (1995) 3 WLC 604 : (1995) 1 WLN 575
High Courts17 Jan 1995Dismissed
Iqbal and Others Vs Hakimuddin and Others
Rajasthan High Court · AIR 1995 Raj 123
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts16 Jan 1995Dismissed
Asstt. Engineer (D and M) R.S.E.B. Vs Indira Devi and Another
Rajasthan High Court · (1996) ACJ 277 : (1995) 71 FLR 369 : (1996) 1 LLJ 367
Workmens Compensation Act, 1923 — Section 4A, 4A(3)
High Courts16 Jan 1995Dismissed
Magh Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 133 : (1995) 1 WLC 731
Constitution of India, 1950 — Article 14, 300ARajasthan Land Revenue Act, 1956 — Section 89
High Courts16 Jan 1995
Mangal Chand Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 81 TAXMAN 444
Income Tax Act, 1961 — Section 256(1)
High Courts16 Jan 1995Dismissed
Babu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 237 : (1995) 1 WLN 413
Constitution of India, 1950 — Article 14, 16, 21, 309
High Courts12 Jan 1995
Sitaram Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1055 : (1995) 1 RLW 218
Criminal Procedure Code, 1973 (CrPC) — Section 313, 421, 422Penal Code, 1860 (IPC) — Section 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 4(1)
High Courts12 Jan 1995
Commissioner of Income Tax Vs Rajasthan Rajya Sahkari Upbhokta Sangh Ltd.
Rajasthan High Court · (1995) 127 CTR 401 : (1995) 215 ITR 448
Income Tax Act, 1961 — Section 2(45), 5, 80P, 80P(1), 80P(2)
High Courts12 Jan 1995
Commissioner of Wealth-tax Vs Raj Kumari Bhuvneshwari
Rajasthan High Court · (1995) 129 CTR 391 : (1995) 215 ITR 198
High Courts12 Jan 1995
Rajmal Chordia Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 127 CTR 465 : (1995) 215 ITR 52
Income Tax Act, 1961 — Section 2(47), 45
High Courts12 Jan 1995Dismissed
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1853 : (1996) 1 WLC 596
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 404
High Courts12 Jan 1995
COMMISSIONER OF Income Tax Vs RAJASTHAN RAJYA SAHKARI UPBHOKTA SANGH LTD.
Rajasthan High Court · (1995) 127 CTR 401 : (1995) 215 ITR 448
Income Tax Act, 1961 — Section 14, 2, 5, 80B, 80M
High Courts12 Jan 1995
Commissioner of Income Tax Vs Premier Vegetable Products Ltd.
Rajasthan High Court · (1995) 01 RAJ CK 0041
Income Tax Act, 1961 — Section 32Income Tax Rules, 1962 — Rule 5
High Courts12 Jan 1995
Kushal Chand Surana Vs Commissioner of Wealth-tax
Rajasthan High Court · (1995) 127 CTR 429 : (1995) 216 ITR 56 : (1996) 1 WLC 395 : (1995) 2 WLN 202
High Courts12 Jan 1995
Rambagh Palace Hotel P. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 01 RAJ CK 0028
Income Tax Act, 1961 — Section 37
High Courts12 Jan 1995
Commissioner of Income Tax Vs Aditya Mills Ltd.
Rajasthan High Court · (1995) 01 RAJ CK 0023
Income Tax Act, 1961 — Section 143(1), 256