COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,743 of 2,241

High Courts11 Jan 1995Dismissed

Navin R. Kamani Vs State of Rajasthan and Others

Rajasthan High Court · (1995) 1 RLW 422 : (1995) 2 WLC 373 : (1995) 1 WLN 390

Constitution of India, 1950 — Article 19, 226Land Acquisition Act, 1894 — Section 11, 11A, 17, 18, 4

High Courts11 Jan 1995Allowed

Mala Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 1226

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 394

High Courts11 Jan 1995

Pawan Kumar and Others Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 3950

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 338, 34, 341

High Courts11 Jan 1995Allowed

Dolia Vs The State of Rajasthan

Rajasthan High Court · (1995) CriLJ 2948

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34

High Courts11 Jan 1995Dismissed

Shahmir alias Shahmiria Vs State of Rajasthan and Another

Rajasthan High Court · (1995) CriLJ 3341

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7Maintenance of Internal Security Act, 1971 — Section 3, 3(1), 3(2)

High Courts11 Jan 1995

State of Rajasthan Vs Ratan Lal and Others

Rajasthan High Court · (1995) CriLJ 2844

Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304

High Courts11 Jan 1995

Controller of Estate Duty Vs Rameshwar Lal Khetawat

Rajasthan High Court · (1995) 01 RAJ CK 0013

Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(1), 36

High Courts11 Jan 1995

Commissioner of Income Tax Vs Rawat Jewellers

Rajasthan High Court · (1995) 82 TAXMAN 445

Income Tax Act, 1961 — Section 256(1), 32A, 35B, 35B(1A)

High Courts11 Jan 1995

COMMISSIONER OF Income Tax Vs POONAMCHAND MANMAL.

Rajasthan High Court · (1995) 128 CTR 436 : (1995) 216 ITR 373

Income Tax Act, 1961 — Section 164, 256

High Courts10 Jan 1995

Commissioner of Wealth-tax Vs Virendra Singh Ravindra Singh

Rajasthan High Court · (1995) 3 WLC 250 : (1995) 1 WLN 500

Wealth Tax Act, 1957 — Section 18(1), 20, 20(1), 20(2)

High Courts10 Jan 1995

Dhandia Jewellers Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 214 ITR 712

Income Tax Act, 1961 — Section 145, 263

High Courts10 Jan 1995

Controller of Estate Duty Vs S.S. Mehta

Rajasthan High Court · (1995) 127 CTR 406

Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(1)

High Courts09 Jan 1995Allowed

Amar Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1995 Raj 151 : (1995) 1 RLW 34 : (1995) 1 WLC 744

Constitution of India, 1950 — Article 14, 226Rajasthan Irrigation and Drainage Act, 1954 — Section 60Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11(3)

High Courts09 Jan 1995

Jamuram and Others Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 1333

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 208, 209, 302

High Courts06 Jan 1995

Motilal Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 82 TAXMAN 102

Income Tax Act, 1961 — Section 271(1)(c)

High Courts06 Jan 1995

COMMISSIONER OF INCOME TAX Vs SHIV NARAIN DEOPURA (DB IT REF. NO. 38 OF 1987) Commissioner of Income Tax VS. PREM CHAND LUNAWAL (DB IT REF. NO. 18 OF 1986).

Rajasthan High Court · (1996) 130 CTR 299

Income Tax Act, 1961 — Section 139, 256, 80

High Courts05 Jan 1995Allowed

Kohinoor Exhibitor (P) Ltd. Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1995 Raj 109

Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 4, 6(3)

High Courts05 Jan 1995Dismissed

Oriental Insurance Co. Ltd. Vs Sheikh Mohammad and Others

Rajasthan High Court · (1997) 3 LLJ 640 : (1996) 1 WLC 129

Workmens Compensation Act, 1923 — Section 30

High Courts04 Jan 1995Dismissed

Hanuman Choudhary Vs The State of Rajasthan and Others

Rajasthan High Court · (1995) 1 RLW 16 : (1995) 2 WLC 124 : (1995) 2 WLN 395

Constitution of India, 1950 — Article 226

High Courts04 Jan 1995

Controller of Estate Duty Vs Smt. Nirmala Saxena

Rajasthan High Court · (1995) 126 CTR 1 : (1996) 1 RLW 359 : (1995) 3 WLC 79 : (1995) 1 WLN 381

Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(1), 39(1)