High Courts06 Feb 1995
Suresh Kumar Rawat Vs Commissioner of Income Tax
Rajasthan High Court · (1998) 146 CTR 399 : (1995) 216 ITR 137 : (1995) 81 TAXMAN 308
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,740 of 2,241
High Courts06 Feb 1995
Commissioner of Income Tax Vs Agarwal Flooring Stone Company
Rajasthan High Court · (1995) 128 CTR 237 : (1995) 216 ITR 757 : (1995) 80 TAXMAN 299
Income Tax Act, 1961 — Section 256, 32, 32A
High Courts06 Feb 1995
Commissioner of Income Tax Vs Kishorilal Santoshilal
Rajasthan High Court · (1995) 02 RAJ CK 0010
Income Tax Act, 1961 — Section 68
High Courts03 Feb 1995
Tej Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1996) 1 ALT(Cri) 3 : (1995) CriLJ 1944
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts03 Feb 1995Dismissed
Central Ware-Housing Corporation, Sriganganagar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 180 : (1995) 1 RLW 196
Constitution of India, 1950 — Article 12, 285(1)Rajasthan General Clauses Act, 1955 — Section 32(43)Rajasthan Lands and buildings Tax Act, 1964 — Section 6(a)
High Courts03 Feb 1995Dismissed
Prabhu Dayal Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2565 : (1996) 3 WLC 729
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 380, 460
High Courts03 Feb 1995Dismissed
Amarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 185
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 300, 302, 34
High Courts03 Feb 1995Dismissed
Smt. Lahari Bai Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1400 : (1995) 1 RLW 181 : (1995) 3 WLC 439
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Feb 1995
Darshan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2138
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts02 Feb 1995
Banshilal Vs Mohan Lal
Rajasthan High Court · AIR 1995 Raj 167 : (1995) 1 RLW 179 : (1996) 1 WLC 137 : (1995) 1 WLN 205
Evidence Act, 1872 — Section 114Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts02 Feb 1995Dismissed
Gunjan Cement P. Ltd., Siddha Cement Pvt. Ltd. and Chirag Cements Pvt. Ltd. Vs Rajasthan State Industrial Development and Investment Corporation Ltd.
Rajasthan High Court · (1998) 94 CompCas 669 : (1995) 1 RLW 355
High Courts02 Feb 1995Allowed
Jagat Prakash Roy Bhatnagar Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 348 : (1995) 1 WLN 441
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts02 Feb 1995Allowed
Mukesh Kumar Soni Vs The State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 352 : (1995) 1 WLN 448
Constitution of India, 1950 — Article 14, 16, 226, 311Penal Code, 1860 (IPC) — Section 420
High Courts02 Feb 1995Dismissed
Gunjan Cement Pvt. Ltd. Vs Rajasthan State Industrial Development and Investment Corpn. Ltd.
Rajasthan High Court · AIR 1996 Raj 88 : (1995) 2 WLC 417 : (1995) 1 WLN 435
Contract Act, 1872 — Section 15State Financial Corporations Act, 1951 — Section 31
High Courts01 Feb 1995Allowed
Rajasthan State Electricity Board and Another Vs Narayan Lal Meena
Rajasthan High Court · (1996) 3 LLJ 1152 : (1995) 1 RLW 38 : (1995) 2 WLC 327 : (1995) 1 WLN 202
High Courts01 Feb 1995Dismissed
Straw Products Ltd. and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1995 Raj 193 : (1995) 1 RLW 42 : (1995) 2 WLC 720 : (1995) 1 WLN 226
General Clauses Act, 1897 — Section 24Railways Act, 1890 — Section 47, 53, 54
High Courts31 Jan 1995Allowed
Iqbal Singh and Others Vs Rajasthan State Electricity Board
Rajasthan High Court · (1995) 1 WLN 672
High Courts31 Jan 1995Dismissed
Balwant Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3856
Penal Code, 1860 (IPC) — Section 302, 32, 323, 325, 34
High Courts31 Jan 1995
Management of Kota Central Co-operative Bank Ltd. Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (1996) 1 LLJ 361 : (1995) 2 WLC 668
Payment of Bonus Act, 1965 — Section 34
High Courts31 Jan 1995
Management of Kota Central Co.-op. Bank Ltd. Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (1996) 1 RLW 214 : (1995) 2 WLN 145
Banking Regulation Act, 1949 — Section 2Payment of Bonus Act, 1965 — Section 31A, 34, 4