High Courts10 Feb 1995
Commissioner of Income Tax Vs Pramod Kumar Jain
Rajasthan High Court · (1995) 125 CTR 154 : (1995) 216 ITR 598
Income Tax Act, 1961 — Section 15, 16
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,739 of 2,241
High Courts10 Feb 1995
Commissioner of Wealth-tax Vs Paramhans Ashram Trust
Rajasthan High Court · (1995) 02 RAJ CK 0050
Income Tax Act, 1961 — Section 11Wealth Tax Act, 1957 — Section 27(1), 5(1)(i)
High Courts10 Feb 1995
Commissioner of Income Tax Vs Pink Jewellers
Rajasthan High Court · (1995) 02 RAJ CK 0036
Income Tax Act, 1961 — Section 35B(1A)
High Courts10 Feb 1995
COMMISSIONER OF INCOME TAX Vs BEAWAR ENGLISH WINE MERCHANTS ASSOCIATION.
Rajasthan High Court · (1996) 130 CTR 268
Income Tax Act, 1961 — Section 139, 256, 271
High Courts09 Feb 1995Allowed
Deen Dayal Khunteta Vs The State of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 419 : (1995) 2 WLC 22 : (1995) 1 WLN 378
Constitution of India, 1950 — Article 14, 16
High Courts09 Feb 1995
Commissioner of Income Tax Vs Bagpatia Food Industries
Rajasthan High Court · (1995) 127 CTR 437 : (1995) 216 ITR 543 : (1995) 81 TAXMAN 344
Income Tax Act, 1961 — Section 154, 33
High Courts09 Feb 1995
Shakuntala Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 82 TAXMAN 272
Income Tax Act, 1961 — Section 40
High Courts09 Feb 1995
Commissioner of Income Tax Vs Ghindmal Kauromal
Rajasthan High Court · (1995) 216 ITR 170 : (1995) 81 TAXMAN 287
Income Tax Act, 1961 — Section 132, 256
High Courts08 Feb 1995Allowed
Mangi Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 112 : (1996) 1 WLC 338 : (1995) 1 WLN 255
High Courts07 Feb 1995Dismissed
Devi Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 WLC 144 : (1995) 1 WLN 271
Constitution of India, 1950 — Article 226
High Courts07 Feb 1995Dismissed
Pukhraj Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 734 : (1995) 1 WLN 238
Constitution of India, 1950 — Article 226
High Courts07 Feb 1995Allowed
Kehar Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 222 : (1995) 1 RLW 188 : (1996) 1 WLC 241 : (1995) 1 WLN 240
Constitution of India, 1950 — Article 226Rajasthan Colonisation Act, 1954 — Section 2, 22(1)Rajasthan Land Revenue Act, 1956 — Section 91
High Courts07 Feb 1995
Commissioner of Income Tax Vs Sardar Stones
Rajasthan High Court · (1995) 125 CTR 197 : (1995) 215 ITR 350
Income Tax Act, 1961 — Section 263, 32
High Courts07 Feb 1995
Shanti Devi Vs Mathura Lal
Rajasthan High Court · (1995) 1 DMC 486
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts07 Feb 1995Allowed
State of Rajasthan and Another Vs Vishnu Lal
Rajasthan High Court · AIR 1995 Raj 206 : (1995) 1 RLW 123 : (1995) 1 WLN 251
Constitution of India, 1950 — Article 226Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964 — Section 33Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Rules, 1991 — Rule 5(1)
High Courts07 Feb 1995
Commissioner of Income Tax Vs Shiv and Brothers
Rajasthan High Court · (1995) 02 RAJ CK 0022
Income Tax Act, 1961 — Section 139(8)
High Courts07 Feb 1995Dismissed
Nirmal Nahar Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 353 : (1995) 1 WLN 265
Rajasthan Co-operative Societies Act, 1965 — Section 14(2), 75
High Courts06 Feb 1995Dismissed
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate (P.) Ltd.
Rajasthan High Court · (1995) 80 TAXMAN 455
Income Tax Act, 1961 — Section 256(1)
High Courts06 Feb 1995Allowed
Modern Woollens Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1995) 1 RLW 192 : (1996) 1 WLC 607 : (1995) 1 WLN 233
Constitution of India, 1950 — Article 226
High Courts06 Feb 1995Dismissed
Kailash Talkies Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 30 : (1995) 1 RLW 207 : (1996) 1 WLC 231
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 18