High Courts07 Mar 1995Dismissed
Mool Chand Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 4206 : (1996) 2 WLC 60 : (1995) 1 WLN 335
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 452
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,737 of 2,241
High Courts06 Mar 1995Allowed
Bhani Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3165 : (1995) 2 WLC 309 : (1995) 1 WLN 294
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts05 Mar 1995
Servesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1995) 1 WLN 618
Penal Code, 1860 (IPC) — Section 406, 420
High Courts02 Mar 1995Dismissed
Nirmal Nahar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 198 : (1995) 2 WLC 632 : (1995) 1 WLN 320
Constitution of India, 1950 — Article 226Rajasthan Co-operative Societies Act, 1965 — Section 19
High Courts02 Mar 1995Dismissed
Smt. Abha Devi Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · AIR 1996 Raj 102
Constitution of India, 1950 — Article 226
High Courts02 Mar 1995
Smt. Gudu Kanwar and Another Vs Nand Lal and Others
Rajasthan High Court · (1996) ACJ 545 : AIR 1995 Raj 236 : (1995) 3 WLC 754
Motor Vehicles Act, 1939 — Section 110B
High Courts02 Mar 1995Allowed
Papuria @ Rajesh Vs State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 483 : (1995) 3 WLC 164 : (1995) 1 WLN 290
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts02 Mar 1995Allowed
Devi Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 689 : (1995) 1 WLN 346
Rajasthan Co-operative Societies Act, 2001 — Section 117
High Courts01 Mar 1995Dismissed
Jhavar Prakash Vs Rajasthan High Court
Rajasthan High Court · (1995) 2 WLC 517 : (1995) 1 WLN 286
Constitution of India, 1950 — Article 236, 309, 312
High Courts01 Mar 1995Dismissed
Heera Lal Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3783
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313Penal Code, 1860 (IPC) — Section 302, 394, 397
High Courts01 Mar 1995
Gopi Lal Teli Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 71 FLR 551 : (1995) 2 LLJ 1064 : (1995) 1 RLW 1 : (1995) 2 WLC 1 : (1995) 1 WLN 300
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts01 Mar 1995Dismissed
Kishan Singh and Others Vs State
Rajasthan High Court · (1995) CriLJ 2027 : (1995) 1 WLC 724 : (1995) 1 WLN 656
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts01 Mar 1995Dismissed
Jhavar Prakash Vs State of Rajasthan and Another
Rajasthan High Court · (1995) 2 WLC 485 : (1995) 1 WLN 315
High Courts01 Mar 1995Dismissed
Commissioner of Income Tax Vs Ayurved Sevashram Ltd.
Rajasthan High Court · (1995) 81 TAXMAN 491
Income Tax Act, 1961 — Section 154, 215, 216, 220, 220(2)
High Courts24 Feb 1995Dismissed
Vinod and Others Vs Distt. Judge and Others
Rajasthan High Court · (1995) 3 WLC 247 : (1995) 2 WLN 94
Constitution of India, 1950 — Article 226
High Courts23 Feb 1995
Commissioner of Income Tax Vs Instrumentation (P.) Ltd.
Rajasthan High Court · (1995) 82 TAXMAN 178
Income Tax Act, 1961 — Section 256(1)
High Courts23 Feb 1995Dismissed
Prakash Mohonot Vs Thar Aanchalik Gramin Bank
Rajasthan High Court · (1996) 1 WLC 151 : (1995) 1 WLN 279
Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 5Regional Rural Banks Act, 1976 — Section 29
High Courts23 Feb 1995
Commissioner of Income Tax Vs Abdul Gani Gurdeji
Rajasthan High Court · (1995) 02 RAJ CK 0021
Income Tax Act, 1961 — Section 263
High Courts23 Feb 1995
Commissioner of Income Tax Vs Harmann and Breaun
Rajasthan High Court · (1995) 02 RAJ CK 0004
Income Tax Act, 1961 — Section 5