High Courts20 Mar 1995Dismissed

Brij Mohan and Others Vs State and Others

Rajasthan High Court · (1995) 1 RLW 144 : (1995) 3 WLC 321 : (1995) 1 WLN 451

Arms Act, 1959 — Section 25, 26, 27, 3Constitution of India, 1950 — Article 226, 227, 228Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 482
High Courts15 Mar 1995Dismissed

Mahavir Prasad and Another Vs State of Rajasthan

Rajasthan High Court · (1995) 1 RLW 386 : (1995) 1 WLN 531

Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 193, 319, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 29, 54, 67
High Courts15 Mar 1995

Arun Kumar Vs State of Rajasthan

Rajasthan High Court · (1995) 1 RLW 613 : (1996) 1 WLC 215 : (1995) 1 WLN 440

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409
High Courts14 Mar 1995

Mohd. Nasir and Another Vs State of Rajasthan

Rajasthan High Court · (1995) 1 RLW 408 : (1995) 3 WLC 217 : (1995) 1 WLN 519

Criminal Procedure Code, 1973 (CrPC) — Section 228, 311, 482Customs Act, 1962 — Section 107, 108, 112, 118, 124Evidence Act, 1872 — Section 25
High Courts13 Mar 1995

Laxman Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 3952 : (1995) 1 RLW 481 : (1995) 3 WLC 304 : (1995) 1 WLN 337

Criminal Procedure Code, 1973 (CrPC) — Section 313, 421, 422Penal Code, 1860 (IPC) — Section 307, 324Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 5, 5(1)