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Rajasthan High Court judgments

44,813 judgments · page 1,734 of 2,241

High Courts05 Apr 1995Dismissed

Vinod Talkies Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1996 Raj 4 : (1995) 1 RLW 557 : (1995) 3 WLC 260 : (1995) 1 WLN 489

Constitution of India, 1950 — Article 226Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 7(2)Rajasthan Entertainments and Advertisements Tax Rules, 1957 — Rule 27
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High Courts04 Apr 1995

Munnoram Vs Hariram and Others

Rajasthan High Court · AIR 1996 Raj 1 : (1996) 1 RLW 62

Constitution of India, 1950 — Article 21, 348, 348(2)Rajasthan High Court Ordinance, 1949 — Section 47
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High Courts30 Mar 1995Allowed

Shantilal Vs State of Rajasthan

Rajasthan High Court · (1995) 1 RLW 504 : (1995) 3 WLC 418 : (1995) 2 WLN 98

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 37, 8
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High Courts28 Mar 1995

Ganesh Vs State of Rajasthan

Rajasthan High Court · (1995) 1 WLN 537

Criminal Procedure Code, 1973 (CrPC) — Section 156, 313Penal Code, 1860 (IPC) — Section 363, 366A, 376
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