High Courts26 Apr 1995Dismissed
Sukh Nandan Swaroop Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 3 WLC 73 : (1995) 2 WLN 40
Rajasthan High Court Ordinance, 1949 — Section 18
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,732 of 2,241
High Courts26 Apr 1995Allowed
Sukhdeo Singh Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 284 : (1995) 1 RLW 379 : (1995) 2 WLC 648 : (1995) 2 WLN 47
Civil Procedure Code, 1908 (CPC) — Section 104, 21
High Courts26 Apr 1995
COMMISSIONER OF WEALTH TAX Vs SMT. NANI DEVI.
Rajasthan High Court · (1996) 131 CTR 86
Wealth Tax Act, 1957 — Section 27(1)
High Courts25 Apr 1995Allowed
S.C. Sharma Vs State and Another
Rajasthan High Court · (1995) 3 WLC 498 : (1995) 2 WLN 532
Constitution of India, 1950 — Article 226
High Courts25 Apr 1995
Ram Awatar Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 2 RLW 636 : (1995) 3 WLC 590 : (1995) 2 WLN 529
High Courts25 Apr 1995Dismissed
Gajendra Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1995) CriLJ 3347 : (1995) 1 RLW 625 : (1995) 3 WLC 635 : (1995) 2 WLN 31
Border Security Force Act, 1968 — Section 141(2), 46, 47, 47(1), 80Border Security Force Rules, 1969 — Rule 41, 41(1), 42Criminal Courts and Border Security Force Courts (Adjustment of Jurisdiction) Rules 1969 — Rule 2, 3, 4, 5, 6
High Courts25 Apr 1995Allowed
Virendra Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 719 : (1995) 1 WLN 580
Constitution of India, 1950 — Article 14, 16, 21, 226, 31Industrial Disputes Act, 1947 — Section 2, 25F
High Courts25 Apr 1995
Simrath Singh Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3525 : (1995) 1 RLW 376 : (1995) 3 WLC 601 : (1995) 2 WLN 29
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Apr 1995Dismissed
Ranjita Vs Supdt. of Police Tonk and Others
Rajasthan High Court · (1996) CriLJ 1485 : (1995) 2 RLW 466 : (1995) 3 WLC 398 : (1995) 2 WLN 396
Juvenile Justice Act, 1986 — Section 2(1), 37, 4, 5, 7
High Courts21 Apr 1995Dismissed
Dungar Ram Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 139 : (1995) 2 WLN 685
Constitution of India, 1950 — Article 226
High Courts21 Apr 1995Allowed
Gujarat State Road Transport Corporation Vs Addl. Transport Commissioner and Another
Rajasthan High Court · (1996) 2 RLW 122 : (1995) 3 WLC 741 : (1995) 2 WLN 154
Constitution of India, 1950 — Article 226
High Courts21 Apr 1995Allowed
Kamal Singh Vs State and Others
Rajasthan High Court · (1995) 2 RLW 281 : (1995) 2 WLC 438 : (1995) 1 WLN 592
High Courts21 Apr 1995
Sukha Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1283 : (1995) 2 RLW 5 : (1995) 2 WLN 90
Penal Code, 1860 (IPC) — Section 304, 307, 308, 333
High Courts19 Apr 1995Allowed
Rajesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1996) CriLJ 817 : (1995) 2 RLW 1 : (1995) 3 WLC 214 : (1995) 2 WLN 158
Constitution of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 3(8)National Security Act, 1980 — Section 14, 3(2), 3(5)
High Courts19 Apr 1995
Jai Drinks (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 217 ITR 404 : (1995) 2 WLN 222
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 207, 208, 209, 210, 211
High Courts18 Apr 1995Dismissed
Dinesh Kumar Nagpal Ors. Vs State and Another
Rajasthan High Court · (1995) 1 RLW 571 : (1996) WLC 244 : (1995) 1 WLN 496
Central Sales Tax Act, 1956 — Section 14
High Courts18 Apr 1995Allowed
Marudhara Dye Chem. Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1995) 2 WLN 405
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49
High Courts18 Apr 1995Allowed
Prakash Babu Bajpai Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 3 WLC 307 : (1995) 2 WLN 22
Air Force Act, 1950 — Section 20Hindu Marriage Act, 1955 — Section 7, 8Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Apr 1995Dismissed
Om Prakash and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 553 : (1996) WLC 627 : (1995) 1 WLN 487
Rajasthan Sales Tax Act, 1994 — Section 10B(2)
High Courts17 Apr 1995Dismissed
Desai Brothers Ltd. Vs Municipal Council, Sri Ganganagar
Rajasthan High Court · AIR 1995 Raj 286 : (1995) 1 RLW 563 : (1995) 2 WLC 680 : (1995) 1 WLN 492
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 39Rajasthan Municipalities Act, 1959 — Section 104(1)(2)