High Courts16 May 1995
Ishaq and Others Vs State of Rajasthan
Rajasthan High Court · (1995) 1 WLN 616
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,730 of 2,241
High Courts15 May 1995Dismissed
Sudhir Jiwan Vs Raj. State Public Service Commission and Another
Rajasthan High Court · (1996) 1 WLC 212 : (1995) 2 WLN 526
Constitution of India, 1950 — Article 226
High Courts15 May 1995Dismissed
Nathe Khan and Another Vs State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 155 : (1996) 1 WLC 698 : (1995) 1 WLN 697
Criminal Procedure Code, 1973 (CrPC) — Section 449, 482
High Courts12 May 1995Allowed
Mohd. Sharif Vs Smt. Nasrine
Rajasthan High Court · AIR 1996 Raj 23 : (1995) 2 DMC 607 : (1995) 2 RLW 35 : (1995) 3 WLC 521 : (1995) 2 WLN 277
Dissolution of Muslim Marriages Act, 1939 — Section 2Family Courts Act, 1984 — Section 9
High Courts12 May 1995Dismissed
Deepak Kumar Goyal Vs State of Rajasthan
Rajasthan High Court · (1996) 1 DMC 212 : (1995) 2 RLW 193 : (1996) 1 WLC 305 : (1995) 1 WLN 690
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2), 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 May 1995
Kanwar Lal Vs Addl. Commissioner Commercial Taxes and Others
Rajasthan High Court · (1995) 2 WLN 321
Constitution of India, 1950 — Article 226
High Courts10 May 1995Dismissed
Mohammed Ismail Vs The State of Raj. and Others
Rajasthan High Court · (1995) 2 WLN 491
Constitution of India, 1950 — Article 14, 16, 19, 21, 226Industrial Disputes Act, 1947 — Section 25, 25F, 3
High Courts10 May 1995Allowed
Santokh Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1995) 2 DMC 292
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 498A
High Courts10 May 1995Dismissed
Mohammad Ismail Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 349 : (1995) 2 RLW 698 : (1996) 1 WLC 202
Rajasthan Famine Relief Works Employees (Exemption from Labour Laws) Act, 1964 — Section 3
High Courts09 May 1995Allowed
Gopal Mathur Vs The State of Rajasthan
Rajasthan High Court · (1995) 2 WLN 682
High Courts09 May 1995
Rajasthan State Road Transport Corporation and Others Vs Shri Ram Yadav Shri Ram Yadav Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1995) 2 RLW 238 : (1995) 3 WLC 16 : (1995) 2 WLN 184
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 14, 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts08 May 1995Allowed
Allauddin Khilji Vs Union of India (UOI) and Another
Rajasthan High Court · (1996) 2 RLW 90 : (1996) WLC 206 : (1995) 1 WLN 701
Army Act, 1950 — Section 20
High Courts08 May 1995
Modi Engineering Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1996) 218 ITR 50
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 253, 253(6)
High Courts08 May 1995Dismissed
Arvind Malot Vs State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 109 : (1996) 1 WLC 370 : (1995) 2 WLN 376
Criminal Procedure Code, 1973 (CrPC) — Section 446Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
High Courts05 May 1995Dismissed
Banke Bihari Lal Agarwal Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 226 ITR 498 : (1996) 2 RLW 96 : (1995) 3 WLC 759 : (1995) 2 WLN 560
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 293Income Tax Rules, 1962 — Rule 112
High Courts05 May 1995
Herdilia Unimers Ltd. Vs Smt. Renu Jain
Rajasthan High Court · (1998) 92 CompCas 841
Companies Act, 1956 — Section 113, 113(3), 5, 53, 61
High Courts05 May 1995
BANKE BIHARI LAL AGARWAL Vs UNION OF INDIA and Others
Rajasthan High Court · (1997) 143 CTR 125
Income Tax Act, 1961 — Section 132, 293
High Courts05 May 1995
Dhanna Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1995) 3 WLC 685 : (1995) 2 WLN 252
Criminal Procedure Code, 1973 (CrPC) — Section 110, 200, 202, 210, 313Penal Code, 1860 (IPC) — Section 109, 120, 120B, 147, 302
High Courts05 May 1995Allowed
Naresh Kumar and Others Vs Pyar Chand
Rajasthan High Court · (1995) 2 RLW 9 : (1995) 2 WLN 389
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A, 19D
High Courts04 May 1995Dismissed
Bhanwarlal Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 RLW 223 : (1995) 3 WLC 706 : (1995) 1 WLN 700