COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,731 of 2,241

High Courts04 May 1995Dismissed

Rajdhani Express and Transport Co. and Others Vs State of Raj. and Others

Rajasthan High Court · (1996) WLC 517 : (1995) 2 WLN 242

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 193

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High Courts04 May 1995

Dharam Chand Vs State of Rajasthan

Rajasthan High Court · (1995) 2 RLW 221 : (1995) 3 WLC 739 : (1995) 2 WLN 248

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 37

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High Courts04 May 1995Dismissed

Rajsamand Chamber of Commerce and Industry Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1996 Raj 38 : (1996) 1 RLW 224 : (1995) 3 WLC 488 : (1995) 2 WLN 250

Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Rajasthan Minor Mineral Concession Rules, 1977 — Rule 65, 65A

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High Courts03 May 1995Allowed

Kachra Vs State of Rajasthan

Rajasthan High Court · (1995) 1 WLN 622

Penal Code, 1860 (IPC) — Section 302

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High Courts03 May 1995

Hindustan Machine Tools Employees Union Vs Hindustan Machine Tools Ltd. and Others

Rajasthan High Court · (1997) 3 LLJ 610 : (1995) 2 WLN 507

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High Courts02 May 1995Allowed

Sanwal Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 3549 : (1995) 2 RLW 71 : (1996) 1 WLC 153

Criminal Procedure Code, 1973 (CrPC) — Section 223, 228(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts02 May 1995

Union of India (UOI) Vs Peerulal

Rajasthan High Court · (1995) 78 ELT 657 : (1996) 1 WLC 348

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 111, 113, 114, 11I

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High Courts02 May 1995Allowed

Sanwal Ram and Others Vs The State of Rajasthan

Rajasthan High Court · (1995) 2 WLN 180

Criminal Procedure Code, 1973 (CrPC) — Section 223, 228Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts02 May 1995Dismissed

New India Insurance Co. Ltd. and Others Vs Smt. Keshar and Others

Rajasthan High Court · (1996) ACJ 1057 : AIR 1996 Raj 28

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173

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High Courts02 May 1995Dismissed

New India Insurance Co. Limited Vs Smt. Keshar and Others

Rajasthan High Court · (1995) 2 RLW 184 : (1995) 3 WLC 402 : (1995) 2 WLN 229

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High Courts01 May 1995

BPL Sanyo Technologies Ltd. and Others Vs Rahul Agrawal

Rajasthan High Court · (1995) 83 CompCas 885

Companies Act, 1956 — Section 113, 116

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High Courts01 May 1995Allowed

Ratan Lal Agarwal Vs High Court of Judicature for Rajasthan at Jodhpur and Others

Rajasthan High Court · (1995) 1 WLN 630

Constitution of India, 1950 — Article 226

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High Courts01 May 1995Allowed

Central Bureau of Investigation Vs Kumher Inquiry Commission and Others

Rajasthan High Court · (1995) CriLJ 3917

Commissions of Inquiry Act, 1952 — Section 3, 4, 4(3), 5Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 172(3), 173

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High Courts28 Apr 1995Dismissed