High Courts12 Jul 1995Allowed
Surendra alias Suniya Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 917
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,728 of 2,241
High Courts12 Jul 1995Allowed
Smt. Sudarshan Kaur Vs Ripudaman Singh and Others
Rajasthan High Court · AIR 1996 Raj 40 : (1996) 1 CivCC 358 : (1995) 2 RLW 114 : (1996) 1 WLC 36
Succession Act, 1925 — Section 63
High Courts11 Jul 1995Dismissed
Shri Ram Ice Factory Vs Rajasthan State Electricity Board
Rajasthan High Court · (1996) 2 CivCC 250 : (1996) 3 RCR(Civil) 671 : (1996) 2 RLW 142
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 26Electricity Rules, 1956 — Rule 19, 29
High Courts11 Jul 1995Allowed
Vishwanath and Others Vs The State
Rajasthan High Court · (1996) CriLJ 1955 : (1996) 2 RLW 261 : (1996) WLC 261
Criminal Procedure Code, 1973 (CrPC) — Section 216, 227, 239, 245, 249Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts11 Jul 1995
Saraf Textile Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 217 ITR 507
Income Tax Act, 1961 — Section 35D, 56, 57
High Courts06 Jul 1995
Raghuvar India and Another Vs State and Others
Rajasthan High Court · AIR 1996 Raj 199 : (1996) 1 RLW 613 : (1996) 1 WLC 67
Rajasthan High Court of Judicature Rules, 1952 — Rule 55(11)
High Courts06 Jul 1995Dismissed
Lahari Bai Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 682 : (1996) 1 DMC 312 : (1995) 2 RLW 492
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B
High Courts05 Jul 1995Dismissed
Munna Muni Khan Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 831 : (1996) 2 RLW 104 : (1996) 2 RLW 104
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 336
High Courts05 Jul 1995Dismissed
Kasam Dalvi Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 64 : (1995) 2 RLW 487
Constitution of India, 1950 — Article 14, 226
High Courts04 Jul 1995Allowed
Ram Narain Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 92 : (1996) WLC 449
Constitution of India, 1950 — Article 14
High Courts03 Jul 1995Allowed
Beni Dan Vs Laxmichand and Another
Rajasthan High Court · (1996) CriLJ 1191 : (1996) 1 RLW 204 : (1996) WLC 479
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 451, 452, 452(1)Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 192, 194, 207
High Courts03 Jul 1995Allowed
Kishan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1996) CriLJ 251 : (1995) 2 RLW 346
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 228(1)Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 458
High Courts03 Jul 1995
Deep Chand Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 54 : (1995) 2 RLW 360 : (1996) 1 WLC 572
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 44
High Courts03 Jul 1995Dismissed
Prem Singh Vs Madhu Bala
Rajasthan High Court · (1995) 2 DMC 603 : (1995) 2 RLW 24 : (1996) WLC 309
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Family Courts Act, 1984 — Section 19(4)
High Courts03 Jul 1995
Ami Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1585 : (1996) 2 RLW 306 : (1996) WLC 173
Criminal Procedure Code, 1973 (CrPC) — Section 313, 389, 46, 50Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 109, 147, 149, 161, 165A
High Courts03 Jul 1995Allowed
Daleep Singh Vs Smt. Magan
Rajasthan High Court · (1996) CriLJ 190 : (1996) WLC 393
Criminal Procedure Code, 1973 (CrPC) — Section 182, 190(1), 200, 202, 203Penal Code, 1860 (IPC) — Section 323, 354, 376, 498A, 509
High Courts03 Jul 1995Dismissed
Satnam Moga and Another Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 2591 : (1996) 1 DMC 359 : (1995) 2 RLW 334 : (1996) 1 WLC 274
Criminal Procedure Code, 1973 (CrPC) — Section 240, 482Evidence Act, 1872 — Section 112Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Jun 1995
The R.S.E.B. Accountants Associations Vs The Rajasthan State Electricity Board
Rajasthan High Court · (1995) 2 RLW 495 : (1995) 3 WLC 1 : (1995) 2 WLN 668
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 141, 16, 226, 32
High Courts26 Jun 1995Allowed
Alim Ahuja Vs Union of India (UOI)
Rajasthan High Court · (1996) CriLJ 1920 : (1996) 2 RLW 251 : (1996) WLC 522
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 239, 244, 245
High Courts26 May 1995Dismissed
M.P. Potdar Vs Appellate Authority, NCERT and Another
Rajasthan High Court · (1995) 2 WLN 601
Constitution of India, 1950 — Article 12, 226