High Courts21 Mar 1995Dismissed

Smt. Suraj Devi Vs Smt. Sita Devi

Rajasthan High Court · AIR 1996 Raj 6 : (1995) 2 CivCC 314 : (1995) 1 RLW 541 : (1995) 2 WLC 640 : (1995) 1 WLN 480

Payment of Gratuity Act, 1972 — Section 4Rajasthan High Court Ordinance, 1949 — Section 18Succession Act, 1925 — Section 276, 63
High Courts21 Mar 1995Allowed

Sayari Devi Vs State of Rajasthan

Rajasthan High Court · (1996) 3 LLJ 1181 : (1995) 2 RLW 613 : (1996) WLC 263 : (1995) 1 WLN 508

Constitution of India, 1950 — Article 226Rajasthan Service Rules, 1951 — Rule 179