Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 20A, 7

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High Courts20 Feb 1995Allowed

Smt. Uchhabkanwar and Another Vs Legal Representatives of Ramswaroop and Others

Rajasthan High Court · AIR 1995 Raj 209 : (1995) 2 CivCC 362 : (1995) 1 RLW 106 : (1996) 1 WLC 339

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12, 32

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High Courts20 Feb 1995Dismissed

Rajasthan State Industrial Development and Investment Corporation Ltd. (RIICO) Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1995 Raj 219 : (1996) 2 RLW 698 : (1995) 3 WLC 52 : (1995) 1 WLN 247

Constitution of India, 1950 — Article 254Rajasthan Sales Tax Act, 1954 — Section 11AAAAState Financial Corporations Act, 1951 — Section 29(1), 29(4), 46(B)

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High Courts17 Feb 1995Allowed

Tikko Bai Vs Divisional Commissioner, Bikaner and Others

Rajasthan High Court · AIR 1996 Raj 19 : (1995) 3 WLC 525 : (1995) 1 WLN 642

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19

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High Courts16 Feb 1995Allowed

Dhanna Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1995) 1 RLW 119 : (1995) 2 WLC 527 : (1995) 1 WLN 211

Penal Code, 1860 (IPC) — Section 107, 306, 498, 498A

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High Courts16 Feb 1995

Sawai Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1996) CriLJ 2645 : (1995) 1 RLW 109 : (1995) 2 WLC 262

Arms Act, 1959 — Section 25, 27, 7Evidence Act, 1872 — Section 27Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 11, 11(1), 12, 15, 18

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High Courts16 Feb 1995

Jatan Singh Vs The State of Rajasthan

Rajasthan High Court · (1995) 1 WLN 598

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 360

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High Courts16 Feb 1995Allowed

Om Prakash Vs M/s Bothra Salt Works and Others

Rajasthan High Court · (1995) 02 RAJ CK 0002

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High Courts15 Feb 1995Dismissed

Gulabdas Jagannath Vs The State of Rajasthan and Another

Rajasthan High Court · AIR 1995 Raj 225 : (1995) 1 RLW 695 : (1995) 2 WLC 521

Constitution of India, 1950 — Article 19(1), 301, 302, 304Rajasthan Municipalities Act, 1959 — Section 104

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High Courts14 Feb 1995

State of Rajasthan and Others Vs Mahamantri, P.W.D. and Another

Rajasthan High Court · (1996) 3 LLJ 1174 : (1995) 1 RLW 614 : (1996) 1 WLC 177 : (1995) 1 WLN 244

Minimum Wages Act, 1948 — Section 20, 21

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High Courts14 Feb 1995Allowed

Swaroop Singh and Others Vs Board of Revenue and Others

Rajasthan High Court · AIR 1995 Raj 211 : (1995) 2 WLC 623

Rajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and their Transferes in the Indira Gandhi Canal Colony Areas) Rules, 1972 — Rule 8

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High Courts13 Feb 1995Dismissed