High Courts27 Aug 1996
Ravindra Kumar Chaturvedi Vs The Board of Revenue and Another
Rajasthan High Court · (1997) 2 RLW 1004 : (1996) 2 WLN 593
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 211, 213
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,704 of 2,241
High Courts26 Aug 1996
Brahmachari Lalit Baba Vs State of Rajasthan and Others
Rajasthan High Court · (1997) CriLJ 19 : (1996) 3 RLW 57 : (1997) 1 WLC 573
Criminal Procedure Code, 1973 (CrPC) — Section 397(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 119, 120B, 147, 148, 149
High Courts23 Aug 1996Allowed
Vijay Kumar Gehlot and Others Vs State of Rajasthan and Others State of Rajasthan and Others Vs Vijay Kumar Gehlot and Others
Rajasthan High Court · (1996) 3 RLW 333 : (1997) 1 WLC 1 : (1996) 2 WLN 48
Constitution of India, 1950 — Article 14, 15, 16, 309, 330
High Courts23 Aug 1996
Ram Kishore and Others, Etc., Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2530
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 332
High Courts22 Aug 1996Dismissed
Gauttam Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 553
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Aug 1996Dismissed
Sita Ram Soni and Others Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1996) 74 FLR 2649 : (1997) 1 LLJ 718 : (1997) 1 WLC 178 : (1996) 2 WLN 632
Rajasthan Civil Services (Revised Pay Scale) Rules, 1987 — Rule 14
High Courts22 Aug 1996Dismissed
Union of India (UOI) Vs Ajmer Construction Company
Rajasthan High Court · AIR 1997 Raj 65
Arbitration Act, 1940 — Section 13, 30, 33, 8
High Courts22 Aug 1996Dismissed
Jagdish Prasad Vs Narain Lal
Rajasthan High Court · (1996) 3 RLW 45 : (1996) 2 WLN 608
Transfer of Property Act, 1882 — Section 108
High Courts21 Aug 1996Allowed
Shree Cements Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2005) 182 ELT 315
Central Excise Rules, 1944 — Rule 173Q(1), 57A, 57G, 57ICentral Excise Tariff Act, 1985 — Section 3Companies Act, 1956 — Section 3
High Courts20 Aug 1996Dismissed
Murlidhar Samaria Vs The Bank of Maharashtra
Rajasthan High Court · (1997) 2 WLC 261 : (1996) 2 WLN 602
Constitution of India, 1950 — Article 14, 16, 21
High Courts20 Aug 1996
Chotu Lal and Another Vs Chamali Bai and Others
Rajasthan High Court · (1998) 2 ACC 284 : (1997) 1 RLW 98 : (1996) 3 WLC 498
Penal Code, 1860 (IPC) — Section 304A
High Courts16 Aug 1996Dismissed
Girdhari Lal Vs Prabhu Dayal
Rajasthan High Court · (1996) 3 RLW 278 : (1996) 3 WLC 552 : (1996) 2 WLN 22
Evidence Act, 1872 — Section 114, 34
High Courts14 Aug 1996
Bhoora Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 32 : (1996) WLC 379 : (1996) 2 WLN 619
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 193, 2, 201Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3
High Courts14 Aug 1996Allowed
Ganpat Ram and Co. Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 52 : (1997) 1 WLC 32 : (1996) 2 WLN 613
Rajasthan Sales Tax Act, 1994 — Section 10(2)
High Courts14 Aug 1996Allowed
Sawa and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 61 : (1997) 1 WLC 239 : (1996) 2 WLN 636
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 129, 136, 141, 144, 215Criminal Procedure Code, 1973 (CrPC) — Section 125, 147, 397, 482
High Courts14 Aug 1996
Rajasthan Board for Prevention and Control of Pollution Vs Man Processors and Others
Rajasthan High Court · (1996) 3 RLW 38 : (1996) WLC 402 : (1996) 2 WLN 665
Criminal Procedure Code, 1973 (CrPC) — Section 190, 244, 245, 29, 397Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 409
High Courts14 Aug 1996
Heera Lal Ramji Lal Industrial Mills Vs Food Corporation of India
Rajasthan High Court · (1996) 3 RLW 434 : (1996) 2 WLN 80
Arbitration Act, 1940 — Section 13, 19, 20Partnership Act, 1932 — Section 18, 19
High Courts13 Aug 1996Allowed
Mst. Amri and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 946
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 174, 201, 302
High Courts13 Aug 1996Dismissed
State of Rajasthan Vs Mst. Bhuri and Others
Rajasthan High Court · (1997) CriLJ 708
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts13 Aug 1996
Ramesh Kumar Vs Smt. Sushila Srivastava
Rajasthan High Court · (1997) CriLJ 282
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 332, 353, 504