COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,702 of 2,241

High Courts27 Sept 1996Dismissed

Kuntha Devi Smt. and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1997) 3 LLJ 1029 : (1996) 3 RLW 500 : (1997) 1 WLC 193 : (1996) 2 WLN 150

Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 2, 5

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High Courts27 Sept 1996Allowed

Shivdan Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1997) 1 RLW 413 : (1997) 2 WLC 592 : (1996) 2 WLN 157

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146, 397

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High Courts27 Sept 1996Allowed

Daulat Chand Gupta Vs State of Raj. and Others

Rajasthan High Court · (1997) 1 RLW 144 : (1997) 1 WLC 425 : (1996) 2 WLN 154

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High Courts26 Sept 1996Dismissed

Budh Prakash Vs Secretary, Govt. of India and Others

Rajasthan High Court · AIR 1997 Raj 55 : (1997) 1 WLC 473 : (1996) 2 WLN 143

Mineral Concession Rules, 1960 — Rule 24, 24(4), 24(5), 27(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A, 5, 6, 7, 8

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High Courts26 Sept 1996Allowed

Kamani Engineering Corporation Limited Vs Union of India (UOI)

Rajasthan High Court · (2003) 159 ELT 125

Central Excise Rules, 1944 — Rule 11, 173JCentral Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 226

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High Courts25 Sept 1996Allowed

Kewal Krishan Sharma Vs State of Raj. and Others

Rajasthan High Court · (1997) 2 WLC 737 : (1996) 2 WLN 127

Rajasthan Service of Engineers (Irrigation Branch) Rules, 1954 — Item 6

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High Courts25 Sept 1996Allowed

Smt. Jamna Bai Vs Tulsi Ram

Rajasthan High Court · AIR 1997 Raj 85

Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35

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High Courts25 Sept 1996

Ram Lal Vs Ramanand Meena and Others Ramanand Meena and Others Vs Ram Lal

Rajasthan High Court · (1997) 2 RLW 992 : (1996) 2 WLN 129

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts24 Sept 1996Allowed

Smt. Vira Saini Vs Smt. Kamla Devi

Rajasthan High Court · (1996) 09 RAJ CK 0039

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts24 Sept 1996Dismissed

Prakash alias Om Prakash Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 668

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313, 374Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307

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High Courts24 Sept 1996Dismissed

Nathdwara Mandir Mandal and Others Vs Chandra Shekher and Others

Rajasthan High Court · (1997) 1 RLW 94 : (1996) 3 WLC 684 : (1996) 2 WLN 259

Civil Procedure Code, 1908 (CPC) — Section 92, 93

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High Courts24 Sept 1996

Kamal Chand Kasliwal Vs Commissioner of Wealth Tax

Rajasthan High Court · (1997) 92 TAXMAN 192

Wealth Tax Act, 1957 — Section 2(m), 2(m)(iii), 2(m)(iii)(a), 2(m)(iii)(b), 2(m)(iii)(d)

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High Courts24 Sept 1996Allowed

Gordhan Dass Vs State of Rajasthan and Others

Rajasthan High Court · (1996) 3 RLW 230 : (1996) 2 WLN 122

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts23 Sept 1996Allowed

Ramesh Kumar Vs State of Raj. and Others

Rajasthan High Court · (1996) 3 RLW 226 : (1997) 1 WLC 208 : (1996) WLC 324 : (1996) 2 WLN 296

Constitution of India, 1950 — Article 254Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 19

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High Courts20 Sept 1996Dismissed

Mangilal Vs Subhash and Another

Rajasthan High Court · (1996) 3 RLW 513 : (1997) 1 WLC 327 : (1997) WLC 655 : (1996) 2 WLN 509

Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 49(6), 49(7)

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High Courts19 Sept 1996Allowed

Jeeva Ram Vs State of Rajasthan and Others

Rajasthan High Court · (1996) 3 RLW 506 : (1997) 1 WLC 96 : (1996) 2 WLN 263

Constitution of India, 1950 — Article 254Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 19

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High Courts18 Sept 1996

M.M. Sharma and Others Vs State and Others

Rajasthan High Court · (1997) 2 RLW 1166 : (1996) 2 WLN 254

Rajasthan Services (Recruitment by Promotion against Vacancies of Earlier years) Rules, 1972 — Rule 5

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High Courts17 Sept 1996

Rajasthan Tax Consultants Association and Others Vs Central Board of Direct Taxes and Others

Rajasthan High Court · (1998) 229 ITR 657

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194C, 194J

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High Courts16 Sept 1996Allowed

Smt. Tara Devi Vs Mahaveer Singh

Rajasthan High Court · AIR 1997 Raj 87

Guardians and Wards Act, 1890 — Section 25, 47Hindu Marriage Act, 1955 — Section 13Hindu Minority and Guardianship Act, 1956 — Section 13, 6

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High Courts16 Sept 1996Dismissed

Madan Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1996) 3 RLW 215 : (1997) 1 WLC 510 : (1996) 2 WLN 252

Constitution of India, 1950 — Article 14, 15, 29, 31A

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