COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,703 of 2,241

High Courts13 Sept 1996

Man Industrial Corporation Ltd. Vs Rajasthan Financial Corporation

Rajasthan High Court · AIR 1997 Raj 108 : (1998) 2 RLW 1077 : (1997) 1 WLC 140 : (1997) 2 WLN 471

Civil Procedure Code, 1908 (CPC) — Section 115, 47State Financial Corporations Act, 1951 — Section 31

High Courts13 Sept 1996

The State of Rajasthan Vs Smt. Lassi K. and Another

Rajasthan High Court · (1996) 3 RLW 545 : (1997) 1 WLC 422 : (1996) 2 WLN 684

Industrial Disputes Act, 1947 — Section 25F

High Courts12 Sept 1996Dismissed

Registrar of Trade Unions and Joint Labour Commissioner. (H.Q.) Vs Lake Palace Hotel Karya Karta Union and Another

Rajasthan High Court · (1998) 3 LLJ 1226 : (1997) 1 RLW 104 : (1996) 2 WLN 402

Limitation Act, 1963 — Section 5Trade Unions Act, 1926 — Section 10

High Courts12 Sept 1996

Aashirwad Enterprises Vs Sambhar Salts Ltd.

Rajasthan High Court · (1997) 2 CivCC 647 : (1997) 3 RCR(Criminal) 221

Companies Act, 1956 — Section 29Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 200, 202Evidence Act, 1872 — Section 114

High Courts11 Sept 1996Dismissed

Asha Ram and Others Vs Bhanwar Lal and Others

Rajasthan High Court · (1996) 3 RLW 173 : (1997) 1 WLC 113 : (1996) 2 WLN 393

Constitution of India, 1950 — Article 13, 14, 15Evidence Act, 1872 — Section 57

High Courts10 Sept 1996

Chhoga Ram Vs The State of Rajasthan and Another

Rajasthan High Court · (1996) 2 RLW 725 : (1996) WLC 1 : (1996) 2 WLN 245

Rajasthan Panchayat Act, 1953 — Section 17(4)Rajasthan Panchayati Raj Act, 1994 — Section 38

High Courts10 Sept 1996Dismissed

Dr. S.D. Kapoor Vs The Chancellor, Jai Narain Vyas University and Others

Rajasthan High Court · AIR 1997 Raj 217 : (1997) 1 WLC 218 : (1996) 2 WLN 328

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Jai Narain Vyas University Jodhpur Act, 1962 — Section 16(1), 22

High Courts09 Sept 1996

COMMISSIONER OF INCOME TAX Vs SHRI VASU PUZIYA JAIN DERASHAR PEDI.

Rajasthan High Court · (1997) 137 CTR 43

Income Tax Act, 1961 — Section 11, 12, 12A, 144A, 148

High Courts09 Sept 1996

Commissioner of Income Tax Vs Vasu Puziya Jain Derashar Pedi Undri

Rajasthan High Court · (1997) 228 ITR 247

Income Tax Act, 1961 — Section 11, 12, 12A, 256(2)

High Courts06 Sept 1996Dismissed

Ravindra Singh Vs The State of Rajasthan and Another

Rajasthan High Court · (1997) 1 RLW 139 : (1997) 1 WLC 133 : (1996) 2 WLN 356

Constitution of India, 1950 — Article 16, 309

High Courts04 Sept 1996

The State of Rajasthan Vs Gulab Singh and Others Gulab Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (1997) 1 RLW 111 : (1996) WLC 7 : (1996) 2 WLN 223

Criminal Procedure Code, 1973 (CrPC) — Section 107, 173, 313, 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300

High Courts04 Sept 1996Dismissed

State of Rajasthan Vs Vishan Singh

Rajasthan High Court · (1997) CriLJ 1443 : (1996) 3 RLW 170 : (1996) WLC 45 : (1996) 2 WLN 119

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 435, 436

High Courts04 Sept 1996

State of Rajasthan Vs Bheeka and Others

Rajasthan High Court · (1996) 3 RLW 309 : (1997) 1 WLC 83 : (1996) 2 WLN 236

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300Probation of Offenders Act, 1958 — Section 4, 6

High Courts02 Sept 1996Allowed

Shanker Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 1388 : (1996) 3 RLW 419 : (1996) 2 WLN 681

Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

High Courts30 Aug 1996Allowed

R.S.E.B. and Another Vs Jai Singh and Others

Rajasthan High Court · (1998) ACJ 738 : AIR 1997 Raj 141 : (1998) 1 RLW 217

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts30 Aug 1996Allowed

R. Dayal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1997) 1 RLW 1 : (1996) 3 WLC 513 : (1996) 2 WLN 35

Constitution of India, 1950 — Article 226, 309

High Courts29 Aug 1996Dismissed

Rajasthan State Road Trans. Corpn. Vs Shanti Devi and Others

Rajasthan High Court · (1997) ACJ 963

High Courts29 Aug 1996Allowed

Oswald S. Joseph Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (1997) 75 FLR 250 : (1997) 1 LLJ 241

Industrial Disputes Act, 1947 — Section 10

High Courts29 Aug 1996

Kishan Gopal Parasar Vs Allauddin

Rajasthan High Court · (1996) 3 RLW 531 : (1997) 1 WLC 104 : (1996) 2 WLN 596

Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 208, 240Evidence Act, 1872 — Section 114, 136, 144, 165, 3Penal Code, 1860 (IPC) — Section 200, 202, 465

High Courts29 Aug 1996

O.P. Srivastava Vs State of Rajasthan and Another

Rajasthan High Court · (1997) 1 WLC 764 : (1996) 2 WLN 115

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 197, 204Penal Code, 1860 (IPC) — Section 109, 147, 149, 173, 380