High Courts22 Oct 1996Allowed
Mahesh Chand Sharma Vs The State of Rajasthan and Another
Rajasthan High Court · (1997) 2 RLW 856 : (1997) 1 WLC 137 : (1996) 2 WLN 300
Penal Code, 1860 (IPC) — Section 341, 377
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,701 of 2,241
High Courts11 Oct 1996Allowed
Pradeep Choudhary Vs The Rajasthan Agricultural University and Others
Rajasthan High Court · (1996) 3 RLW 442 : (1997) 1 WLC 253 : (1996) 2 WLN 293
Constitution of India, 1950 — Article 14, 21, 41Penal Code, 1860 (IPC) — Section 147, 353, 432, 452
High Courts11 Oct 1996Allowed
Smt. Bhanwari Devi Vs The State of Rajasthan
Rajasthan High Court · (1997) 1 RLW 178 : (1997) 1 WLC 42 : (1996) 2 WLN 387
Rajasthan Panchayati Raj Act, 1994 — Section 39, 40
High Courts10 Oct 1996
Union of India(UOI) Vs Rajasthan Tribal Areas
Rajasthan High Court · (1998) 2 ACC 387
Limitation Act, 1963 — Section 17, 5Railway Claims Tribunal Act, 1987 — Section 17Railways Act, 1989 — Section 106
High Courts10 Oct 1996
Union of India (UOI) and Others Vs Raj. Tribal Areas Dev. Cop. Fed. and Another
Rajasthan High Court · (1997) 1 ACC 148
Limitation Act, 1963 — Section 17, 5Railway Claims Tribunal Act, 1987 — Section 17Railways Act, 1989 — Section 106
High Courts09 Oct 1996Allowed
Hamid Zafar Alam and Others Vs The Municipal Board and Others
Rajasthan High Court · (1997) 1 WLC 494 : (1996) 2 WLN 458
Rajasthan Municipalities Act, 1959 — Section 80(2)(a)(b)
High Courts09 Oct 1996
Smt. Prakash Kunwar and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 824
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts09 Oct 1996Allowed
State of Rajasthan Vs Bhera
Rajasthan High Court · (1997) CriLJ 1237 : (1997) 1 RLW 148 : (1997) 1 WLC 745 : (1996) 2 WLN 371
Childrens Act, 1960 — Section 19Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162, 313, 39
High Courts09 Oct 1996
State of Rajasthan Vs Banarsi Dass
Rajasthan High Court · (1997) 1 RLW 58 : (1996) 2 WLN 361
Penal Code, 1860 (IPC) — Section 302, 323, 325
High Courts09 Oct 1996
Mangilal Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 3 RLW 266 : (1997) 1 WLC 294 : (1996) 2 WLN 365
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 29(2), 30(2)
High Courts09 Oct 1996Allowed
Mohammed Indris and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1079 : (1997) 1 RLW 166 : (1996) 2 WLN 272
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts08 Oct 1996Dismissed
Nathdwara Mines Owners Association and Another Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 271 : (1997) 1 WLC 720 : (1996) 2 WLN 270
High Courts08 Oct 1996Allowed
Achal Chand Vs Chuuni Lal Zorawar mal
Rajasthan High Court · (1996) 3 RLW 243 : (1997) 1 WLC 50 : (1996) 2 WLN 268
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts07 Oct 1996Allowed
Nalin Dosi Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 239 : (1997) 2 WLC 337 : (1996) 2 WLN 168
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Registration Act, 1908 — Section 47
High Courts07 Oct 1996Allowed
Dr. U.R. Nahar Vs Jai Narain Vyas University and Others
Rajasthan High Court · (1997) 1 WLC 154 : (1996) 2 WLN 518
Constitution of India, 1950 — Article 14, 16
High Courts07 Oct 1996Dismissed
Bajrangdas and Others Vs Vishva Karma Jangid Panchayat and Others
Rajasthan High Court · (1996) 3 RLW 236 : (1997) 1 WLC 167 : (1996) 2 WLN 165
Rajasthan Public Trusts Act, 1959 — Section 2(6), 22
High Courts07 Oct 1996Allowed
Pramod Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 879
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts07 Oct 1996Dismissed
Ram Niwas Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 973 : (1996) 2 WLN 266
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 176, 201, 302
High Courts30 Sept 1996
Bashir and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RCR(Criminal) 171 : (1997) 1 RLW 174 : (1997) 1 WLC 202 : (1996) 2 WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 25, 29, 42
High Courts27 Sept 1996Dismissed
Girish Gandhi and Others Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1997 Raj 78
Constitution of India, 1950 — Article 14, 226Copyright Act, 1957 — Section 51, 52