COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,699 of 2,241

High Courts26 Nov 1996Allowed

Smt. Sujata Bhardwaj and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1997) 1 RLW 87 : (1997) 1 WLC 377 : (1996) 2 WLN 439

Constitution of India, 1950 — Article 21, 22National Security Act, 1980 — Section 3

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High Courts26 Nov 1996Allowed

Mahendra Kumar Surana Vs The Rajasthan State Board for the Prevention and Control of Water Pollution and Another

Rajasthan High Court · (1997) 2 RLW 963 : (1996) 2 WLN 437

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17

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High Courts26 Nov 1996Allowed

Tara Chand and Others Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2637 : (1997) 3 RCR(Criminal) 765 : (1997) 2 WLC 374

Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 204, 313, 319Penal Code, 1860 (IPC) — Section 147, 323, 324, 451

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High Courts22 Nov 1996Allowed

Ghewar Chand Vs State of Rajasthan

Rajasthan High Court · (1997) 1 RLW 38 : (1997) 1 WLC 342 : (1996) 2 WLN 432

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 136, 165, 32, 64, 65Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts22 Nov 1996Dismissed

Federal Bank Ltd. and Another Vs Smt. Sarala Devi Rathi

Rajasthan High Court · (1997) 88 CompCas 323

Companies Act, 1956 — Section 113, 621Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts21 Nov 1996Allowed

Late Shri Amar Singh Vs Doongar Singh and Others

Rajasthan High Court · (1997) 1 RLW 210 : (1997) 1 WLC 693 : (1996) 2 WLN 407

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 3Limitation Act, 1963 — Section 5

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High Courts21 Nov 1996Dismissed

Maluka Ram Vs State of Rajasthan

Rajasthan High Court · (1997) 1 RLW 72 : (1997) 1 WLC 488 : (1996) 2 WLN 536

Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 384, 448, 452

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High Courts20 Nov 1996Allowed

Smt. Ratan Sharma Vs Ambesedar Drycleaners and Others

Rajasthan High Court · AIR 1997 Raj 75 : (1997) 1 RLW 214 : (1997) 1 WLC 300

Evidence Act, 1872 — Section 63(2)

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High Courts20 Nov 1996

J.S. Kalkal, Civil Judge (JD) and J.M. Vs Rajendra Singh Rathore, Dy. S.P.

Rajasthan High Court · (1997) 2 WLC 286 : (1996) 2 WLN 541

Penal Code, 1860 (IPC) — Section 147, 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

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High Courts20 Nov 1996

Babu Lal Vs State Transport Appellate Tribunal and Another

Rajasthan High Court · (1997) 1 RLW 146 : (1997) 1 WLC 703 : (1996) 2 WLN 539

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High Courts20 Nov 1996Dismissed

Harshvardhan Singh Vs Ranveer Singh and Others

Rajasthan High Court · AIR 1997 Raj 211 : (1997) 2 CivCC 612 : (1997) 1 WLC 47

Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 17, 49

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High Courts19 Nov 1996Allowed

Ramkishore Vs Smt. Mannaver Begum and Another

Rajasthan High Court · (1997) 1 RLW 207

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

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High Courts19 Nov 1996Allowed

State of Rajasthan and Another Vs Rajasthan State Hotel Corporation and Others

Rajasthan High Court · (1997) 1 WLC 535 : (1996) 2 WLN 427

Constitution of India, 1950 — Article 12

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High Courts19 Nov 1996Dismissed

RSTR Vs Narain Ram

Rajasthan High Court · (1997) 2 RLW 848 : (1996) 2 WLN 645

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

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High Courts18 Nov 1996Dismissed

Sirojexport Company Ltd. Vs Indian Oil Corporation Ltd.

Rajasthan High Court · AIR 1997 Raj 120 : (1997) 1 RLW 187 : (1996) 2 WLN 693

Arbitration and Conciliation Act, 1996 — Section 42Civil Procedure Code, 1908 (CPC) — Section 115, 20General (Civil) Rules, 1966 — Rule 19

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High Courts15 Nov 1996Allowed

Karim Bux Vs Rajasthan State Electricity Board and Another

Rajasthan High Court · (1997) 1 RLW 224 : (1997) 1 WLC 713 : (1996) 2 WLN 628

Limitation Act, 1963 — Section 5

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High Courts14 Nov 1996Dismissed

Gulab Jatti and Others Vs The State of Rajasthan and Another

Rajasthan High Court · (1997) 3 RCR(Criminal) 125 : (1997) 1 RLW 337 : (1996) 2 WLN 644

Criminal Procedure Code, 1973 (CrPC) — Section 319

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High Courts14 Nov 1996Dismissed

Executive Engineer, P.W.D. and Others Vs Babu Lal and Others

Rajasthan High Court · (1997) 3 LLJ 797 : (1997) 2 RLW 971 : (1997) 1 WLC 709 : (1996) 2 WLN 311

Industrial Disputes Act, 1947 — Section 25F

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High Courts13 Nov 1996Allowed

Durga Shankar and Others Vs State of Raj.

Rajasthan High Court · (1997) 1 RLW 83 : (1997) 2 WLC 180 : (1996) 2 WLN 309

Rajasthan Municipalities Act, 1959 — Section 170(9)

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High Courts08 Nov 1996Dismissed

Anoop Dhand and Others Vs Controller of Examination and Others

Rajasthan High Court · (1997) WLC 134 : (1996) 2 WLN 631

Constitution of India, 1950 — Article 226

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