High Courts18 Dec 1996Dismissed

Gopal Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2162 : (1997) 1 RLW 251 : (1997) 2 WLC 601

Constitution of India, 1950 — Article 13, 136, 14, 141, 19(1)Copyright Act, 1957 — Section 52A, 68ACriminal Procedure Code, 1973 (CrPC) — Section 173, 344(1A), 482
High Courts17 Dec 1996Dismissed

Charan Singh Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 1390 : (1997) 1 RLW 514 : (1997) 1 WLC 370 : (1996) 2 WLN 495

Criminal Procedure Code, 1973 (CrPC) — Section 397Evidence Act, 1872 — Section 134Rajasthan Excise Act, 1950 — Section 16, 16(1), 54, 7
High Courts12 Dec 1996Dismissed

Satya Narain Vs Smt. Mamta and Another

Rajasthan High Court · AIR 1997 Raj 118 : (1998) 1 DMC 23 : (1997) 3 RCR(Civil) 94 : (1997) 1 RLW 647 : (1997) 2 RLW 1187 : (1997) WLC 50

Hindu Marriage Act, 1955 — Section 13
High Courts12 Dec 1996Allowed

Roshan Lal Vs State of Raj.

Rajasthan High Court · (1997) 1 RLW 465 : (1997) 1 WLC 554 : (1996) 2 WLN 474

Criminal Procedure Code, 1973 (CrPC) — Section 397Evidence Act, 1872 — Section 68Penal Code, 1860 (IPC) — Section 24, 25, 415, 420, 467
High Courts12 Dec 1996Dismissed

Ishari Singh Vs State of Rajasthan and Another

Rajasthan High Court · (1997) CriLJ 2222 : (1997) 1 RLW 312 : (1997) 3 WLC 253 : (1996) 2 WLN 477

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 173(2), 204Evidence Act, 1872 — Section 114, 136, 165, 3, 60