High Courts08 Nov 1996Dismissed
Bhanwar Lal Verma Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1997) 2 LLJ 251 : (1997) 1 RLW 44
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,700 of 2,241
High Courts08 Nov 1996
Sumati Cement Pvt. Ltd., S.K. Jain, Swati Cement Pvt. Ltd., N.K. Goenka and Sushil Kumar and Co. Vs Desert Inn Ltd.
Rajasthan High Court · (1998) 93 CompCas 199
Companies Act, 1956 — Section 433
High Courts08 Nov 1996Dismissed
Anil Kumar Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 43 : (1996) 2 WLN 307
Constitution of India, 1950 — Article 226, 309
High Courts07 Nov 1996Allowed
Mst. Valasamma Vs The State of Rajasthan
Rajasthan High Court · (1997) 2 Crimes 651 : (1997) 2 RCR(Criminal) 82 : (1997) 1 WLC 317 : (1996) 2 WLN 303
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts06 Nov 1996Allowed
Rustam Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 33 : (1997) 1 WLC 196 : (1996) 2 WLN 424
Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974 — Rule 23, 30Rajasthan Municipalities Act, 1959 — Section 80(2)
High Courts06 Nov 1996
Chandra Filling Service and Others Vs Ram Prasad and Others
Rajasthan High Court · (1997) 1 RLW 109 : (1997) 1 WLC 526 : (1996) 2 WLN 306
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 1996
Commissioner of Income Tax Vs Mahendra Singh
Rajasthan High Court · (1998) 229 ITR 310
Income Tax Act, 1961 — Section 139, 139(8), 143(3), 147, 148
High Courts05 Nov 1996Allowed
Banwari Lal Vs The State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1993 : (1997) 1 WLC 52
Criminal Procedure Code, 1973 (CrPC) — Section 162, 293, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 1996Allowed
Smt. Keshar Vs State of Rajasthan and Another
Rajasthan High Court · (1997) 1 RLW 29 : (1997) 1 WLC 514 : (1996) 2 WLN 421
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146, 482Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49
High Courts01 Nov 1996Dismissed
Rohit Kumar and Others Vs Bodhpal Singh and Others
Rajasthan High Court · AIR 1997 Raj 159 : (1998) 1 RLW 237
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 8, 47
High Courts01 Nov 1996Dismissed
Kailash Chand Vs Bajrang Lal and Others
Rajasthan High Court · AIR 1997 Raj 205 : (1997) 3 CivCC 670 : (1997) 1 RLW 550 : (1997) 1 WLC 38 : (1996) 2 WLN 623
Specific Relief Act, 1963 — Section 38, 41
High Courts01 Nov 1996Dismissed
State of Rajasthan Vs Mohanlal
Rajasthan High Court · (1997) CriLJ 1091
Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(5), 397, 401Foreign Exchange Regulation Act, 1973 — Section 37(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 42, 42(1)
High Courts01 Nov 1996Dismissed
State of Rajasthan Vs Purkha Ram
Rajasthan High Court · (1997) CriLJ 943
Criminal Procedure Code, 1973 (CrPC) — Section 161, 165, 165(5), 397, 401Foreign Exchange Regulation Act, 1973 — Section 37(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 41, 42, 42(1)
High Courts31 Oct 1996Dismissed
State of Rajasthan Vs Ravinder Kumar and Others
Rajasthan High Court · (1997) CriLJ 826
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 18, 7, 7(1)
High Courts31 Oct 1996Dismissed
Yashwant Chauhan and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 139
Constitution of India, 1950 — Article 15(4)Rajasthan University Ordinances, 2009 — Ordinance 272
High Courts30 Oct 1996
SWASTIK HOUSE LEASING Vs UNION OF INDIA and Others
Rajasthan High Court · (1997) 143 CTR 28
Income Tax Act, 1961 — Section 154, 241
High Courts30 Oct 1996Dismissed
Smt. Panki Vs State of Rajasthan
Rajasthan High Court · (1997) 1 RLW 101 : (1997) 1 WLC 647 : (1996) 2 WLN 313
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 209, 437, 439, 441, 483
High Courts29 Oct 1996Dismissed
Shri Paresar Vs Municipal Board
Rajasthan High Court · (1997) 1 RLW 125 : (1997) 1 WLC 443 : (1996) 2 WLN 414
Contract Act, 1872 — Section 23Land Acquisition Act, 1894 — Section 4Transfer of Property Act, 1882 — Section 10
High Courts24 Oct 1996Allowed
Madho Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2641
Criminal Procedure Code, 1860 — Section 34, 361, 363, 366, 368Criminal Procedure Code, 1973 (CrPC) — Section 154, 313
High Courts24 Oct 1996Dismissed
Mahendra Udyog Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 274 : (1997) 1 WLC 711 : (1996) 2 WLN 411
Constitution of India, 1950 — Article 226