COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,705 of 2,241

High Courts12 Aug 1996Allowed

Shaitan Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1996) 3 RLW 492 : (1996) 2 WLC 94 : (1996) WLC 36 : (1996) 2 WLN 672

Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 29Recruitment of Dependents of Government Servant dying while in service Rules, 1975 — Rule 8(2)

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High Courts12 Aug 1996Dismissed

Kalu Vs Deep Kanwar and Others

Rajasthan High Court · (1996) 3 WLC 532

Motor Vehicles Act, 1988 — Section 95

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High Courts09 Aug 1996Allowed

Azhar Beg Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 481

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts09 Aug 1996Allowed

Dhula Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 609

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 324

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High Courts09 Aug 1996

Commissioner of Income Tax Vs Wolkem Pvt. Ltd.

Rajasthan High Court · (1996) 136 CTR 125 : (1997) 228 ITR 129

Income Tax Act, 1961 — Section 256, 258, 28, 41, 41(1)

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High Courts09 Aug 1996

Commissioner of Income Tax Vs Wolkem (P.) Ltd.

Rajasthan High Court · (1997) 92 TAXMAN 346

Income Tax Act, 1922 — Section 66, 66(1), 66(4)Income Tax Act, 1961 — Section 256, 256(1), 256(2), 258, 28

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High Courts09 Aug 1996Dismissed

Godu Ram Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 547

Penal Code, 1860 (IPC) — Section 302, 324

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High Courts08 Aug 1996Dismissed

Shahida Begum Vs Abdul Majid

Rajasthan High Court · (1997) CriLJ 2229 : (1998) 1 DMC 584

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3

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High Courts08 Aug 1996Allowed

Rajeev Vs Devi Narain Mathur

Rajasthan High Court · (1997) 3 CivCC 222 : (1997) 3 RCR(Civil) 97 : (1997) 1 RLW 669

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(7)(b)

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High Courts07 Aug 1996Allowed

Ramcharan Singh Vs Smt. Sushila Devi

Rajasthan High Court · (1997) WLC 263 : (1996) 2 WLN 634

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 5

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High Courts07 Aug 1996Dismissed

Anil Kumar Jain Vs Geeta and Another

Rajasthan High Court · (1998) 1 DMC 28 : (1997) 1 WLC 266

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Family Courts Act, 1984 — Section 19

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High Courts07 Aug 1996Allowed

Deen Dayal Pareek Vs State of Rajasthan and Others

Rajasthan High Court · (1997) 1 LLJ 1077

Rajasthan Service Rules, 1951 — Rule 244(1)

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High Courts06 Aug 1996

COMMISSIONER OF INCOME TAX Vs GOLCHA PROPERTIES (PVT.) LTD. (IN LIQUIDATION).

Rajasthan High Court · (1996) 136 CTR 222

Income Tax Act, 1961 — Section 256

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High Courts06 Aug 1996

Commissioner of Income Tax Vs Golcha Properties (Pvt.) Ltd. (In Liquidation)

Rajasthan High Court · (1997) 227 ITR 391

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High Courts06 Aug 1996Dismissed

Ajeet Singh Vs State of Raj. and Others

Rajasthan High Court · (1996) 3 RLW 305 : (1996) 3 WLC 568 : (1996) 2 WLN 600

Constitution of India, 1950 — Article 129, 141, 144

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High Courts06 Aug 1996

Sohanlal Mundra and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (1996) 2 RLW 496 : (1996) WLC 415 : (1996) 2 WLN 604

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 102, 457Income Tax Act, 1961 — Section 113, 131, 132A, 158BC, 158BF

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High Courts05 Aug 1996